Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Securities And Exchange Board Of India - Section Section 9A in Securities and Exchange Board of India (Custodian) Regulations, 1996 9A. [ Period of validity. [Substituted by Notification SEBI/LAD-NRO/GN/2019/04, dated 22.3.2019 (16.5.1996).] - Every certificate granted under sub-regulation (3) of regulation 8, shall be valid unless it is suspended or cancelled by the Board.]
