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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Himachal Pradesh - Subsection

Section 12(xi) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(xi)report such acts either of the Committees or of the Board which are contrary to the provisions laid down under this Act or rules and bye-laws made thereunder to the State Government; and