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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(3)(d) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Setting up Joint Farming Societies Scheme, 1968

(d)whether the member has been granted any land under paragraph (a) of sub-clause (5) of clause 6 which he is required to assign to a society under clause (b) of sub-clause (1) of clause 4;