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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(8) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(8)The Governing Body shall meet at such time and place as the Chairman may from time to time determine:Provided that the Governing Body shall meet as least once in three months.