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State of Sikkim - Section

Section 50 in Sikkim Co-Operative Societies Act, 1978

50. Register of members.

- Every society shall keep and maintain a register or list of members or shares of the society which shall be prima facie evidence of the following particulars entered therein;
(a)the date' on which any person entered in such register or list became a member;
(b)the date on which any such person ceased to be a member.