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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(a) in Securities and Exchange Board of India (Issue and Listing of Municipal Debt Securities) Regulations, 2015

(a)"Act" means the Securities and Exchange Board of India Act, 1992 (15 of 1992);