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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(1)(d) in Gorkhaland Territorial Administration Act, 2011

(d)if he does not pay any arrear in respect of any tax, toll, fee or rate payable under this Act or the Bengal Village Self-Government Act, 1919 (Ben. Act V of 1919) or the West Bengal Panchayat Act, 1973 (West Ben. Act XLI of 1973).