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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(1) in Tamil Nadu Village Panchayats (Assessment and Collection of Taxes) Rules, 1999

(1)When a proportionate rate has been adopted by the village panchayat, it may group the houses in the village into classes to simplify the calculation and the collection of the tax.