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State of Madhya Pradesh - Section

Section 10 in The M.P. Ashaskiya Shikshan Sanstha (Adhyapakon Tatha Anya Karmachariyon Ki Bharti) Niyam, 1979

10.

Applications for vacancies in non-Government Educational institution for higher education shall be invited in accordance with the provisions of the College Code framed under the Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 (No. 22 of 1973).