Himachal Pradesh High Court
State Of H.P And Others vs . Ravinder Kumar A/W on 30 October, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Jyotsna Rewal Dua
State of H.P and others vs. Ravinder Kumar a/w connected matters.
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CWP No. 2181 of 2019 a/w CWPs No. 2015 and 2016 of 2019 30.10.2023 Present: Mr. Rakesh Dhaulta with Mr. Pranay Pratap Singh, Additional Advocate Generals, Mr. Arsh Rattan and Mr. Sidharth Jalta, Deputy Advocate Generals for the petitioners-State.
of Mr. A.K Gupta, Advocate, for the respondents.
rt The list of cases where the State has complied with similar orders filed by the counsel for the respondents is taken on record.
The learned Additional Advocate General seeks further time to comply.
List on 06.11.2023 for compliance.
( M.S. Ramachandra Rao )
Chief Justice
30th October, 2023 ( Jyotsna Rewal Dua )
(priti) Judge
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