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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(o) in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019

(o)'Ground Water Resource Estimation Report' refers to the latest approved report, based on the Ground Water Estimation Committee methodology, prepared by the Ground Water Department, Uttar Pradesh and Central Ground Water Board for block-wise assessment of ground water resources including categorisation of blocks into over-exploited, critical, semi-critical and safe categories;