Calcutta High Court
Virgin Creation vs Icici Bank Ltd & Anr on 17 October, 2023
OCD-6
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
COMMERCIAL DIVISION
CS/71/2018
VIRGIN CREATION
VS
ICICI BANK LTD & ANR
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date: 17th OCTOBER, 2023.
Appearance :
Mr. Aditya Mondal, Adv.
Mr. A. Choudhury, Adv.
Ms. M. Bangani, Adv.
Mr. A. Roy, Adv.
For the plaintiff
Mr. Avishek Guha, Adv.
Ms. A. Chopra, Adv.
For the defendant No.1
The Court : Mr. Aditya Mondal, learned Counsel is appearing for the
plaintiff and Mr. Avishek Guha, learned Counsel is appearing for the defendant No.
1.
Counsel for the plaintiff has filed the affidavit of statement of truth, affidavit as per Order 11 Rule 1(4) of the Code of Civil Procedure and list of documents after serving the copy to the learned Counsel for the defendant. Let the same be kept with record.
Counsel for the defendant prays for two weeks time after Puja Vacation to file statement of truth, affidavit as per Order 11 Rule 1(4) of the Code of Civil Procedure and list of documents.
Considering the submission made by the Counsel for the defendant, let the matter appear on 7th December, 2023.
In the meantime, the defendant is directed to comply with the said order and parties are also directed to exchange their suggested issues.
(KRISHNA RAO, J.) Sbghosh