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[Cites 0, Cited by 0] [Section 36A(5)] [Section 36A] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 36A(5)(p) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(p)A female employee on special hardship leave shall submit the return of immovable or movable or valuable property as required;