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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 14(ii) in Arunachal Pradesh Forest (Removal of Timber) Regulation Act, 1983

(ii)forcibly resists arrest or attempts to evade arrest or obstructs any Forest Officer or Police Officer to enter or search or to affect arrest or seizure under the powers conferred by this Act or the rules made thereunder,