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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(3) in The Punjab Rent Act, 1995

(3)[ ***] [Omitted by Punjab Act No. 33 of 2013, dated 16.4.2013]For example, if the Consumer Price Index increases by eighteen per cent in three years, the rent for the fourth year shall be the rent for the first year multiplied by one point eighteen. The cycle will continue.