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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 19(4)(c) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(c)If the transactions are conditional upon the REIT receiving a minimum amount of subscription, adequate disclosures shall be made in the offer document and the agreements to that effect.