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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(2) in Senior Clerk, Class-III (Departmental Examination) Rules, 2013

(2)The Head of office shall scrutinize the application with regard to his eligibility for appearing at the Senior Clerks' Examination and forward the same to the board through the Commissionarate of Industries, Gujarat state along with the Certificate of Eligibility as specified in Appendix 'C.