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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(4)(a) in The Rajasthan Self-Financed Private Universities Ordinance, 2004

(a)Inadequacy of the facilities for higher education and research in the area in which the university is proposed to be established and the inability of the existing State University or Universities to provide for such facilities either in its or their existing faculties or schools or by the establishment of postgraduate centres or campuses;