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[Cites 0, Cited by 0] [Section 33(3)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(3)(i) in First Statutes of the Jai Narayan Vyas University Jodhpur

(i)Every wholetime employee of the University holding a permanent substantive appointment, or appointed for a fixed period of not less than three years; shall be entitled and required to subscribe to the Provident Fund.