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Bombay High Court

Dominic John Noronha vs The Honourable Speaker Of The Goa ... on 17 July, 2025

Author: Bharati Dangre

Bench: Bharati Dangre

                                        WP 200 of 2025

     vinita

               IN THE HIGH COURT OF BOMBAY AT GOA
                              WRIT PETITION NO.200 OF 2025

DOMINIC JOHN NORONHA                                                     ... PETITIONER
  Versus
THE HONOURABLE SPEAKER OF THE GOA
LEGISLATIVE ASSEMBLY AND 8 ORS                                            ... RESPONDENTS

Mr Uddesh Naik, Advocate holding for Mr V. Naik, Advocate for
the Petitioner.
Mr S. Priolkar, Additional Government Advocate for Respondent
No.1.
Mr Akhil Parrikar and Ms S. Drago, Advocates for Respondent Nos.2
and 4 to 7 and 9.
Mr Preetam Talaulikar, Advocate for Respondent No.3 and 4


                              CORAM:- BHARATI DANGRE &
                                      NIVEDITA P. MEHTA, JJ.

DATED :- 17th July, 2025 P.C. Respondent no. 9 has marked his appearance through learned counsel Mr Parrikar who seeks time to file an affidavit in reply. At the same time, Mr P. Talalulikar learned counsel for respondent no. 3 and 4 also seek some more time to file an affidavit in reply.

2. We expect the pleading to be completed within a period of four weeks, including filing of the rejoinder by the petitioner and direct listing of the petition on 18.8.2025 NIVEDITA P. MEHTA, J. BHARATI DANGRE, J.

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