Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 104(4)] [Section 104] [Entire Act]

Union of India - Subsection

Section 104(4)(e) in The Multi-State Co-Operative Societies Act, 2002

(e)fraudulently puts into any ballot box anything other than the ballot paper which he is authorised by law to put in; or