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State of Goa - Section

Section 1 in The Goa, Daman and Diu Uniforms and Allowances to The Excise Executive Staff Rules, 1980

1.

/9/78/Fin (RC) dated 22-4-1980. - In exercise of the powers conferred by section 22 read with section 3A of the Goa, Daman and Diu Excise Duty Act, 1964 (5 of 1964), the Government of Goa, Daman and Diu hereby makes the following rules, namely:-