Madhya Pradesh High Court
Reya Ravi Teja vs The State Of Madhya Pradesh on 8 October, 2021
Author: Rohit Arya
Bench: Rohit Arya
1 MCRC-49754-2021 The High Court Of Madhya Pradesh MCRC-49754-2021 (REYA RAVI TEJA Vs THE STATE OF MADHYA PRADESH) 1 Indore, Dated : 08-10-2021 None for the applicant. Case diary is available. List after three weeks with no liberty to mention.
(ROHIT ARYA) JUDGE Vibha Signature Not Verified SAN Digitally signed by VIBHA PACHORI Date: 2021.10.08 17:30:00 IST