Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1874 in The Amending Act, 1897 1874. VIII To provide for the exercise of the The Assam powers hitherto exercised by the Chief Com- Lieutenant- Governor and Board of missionership Revenue of Bengal in the territories Act, 1874. forming the Chief Commissionership of Assam. 3
