Section 6 in Rules under the United Provinces Excise Act, 1910

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Section 6 in Rules under the United Provinces Excise Act, 1910

6. Intoxicant.

- An intoxicant as defined in Section 3 (13) of the United Provinces Excise Act, means-

(a)liquor, and ,

(b)intoxicating drugs.

A-Liquor