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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(3) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(3)In respect of newly admitted children, the name and address of the parent/ guardian of the child shall be ascertained and they shall immediately be informed of the detention of the child.