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[Cites 0, Cited by 0] [Section 718] [Entire Act]

State of Madhya Pradesh - Subsection

Section 718(16) in Criminal Courts - Rules and Orders

(16)conspiring to escape, or to assist in escaping or to commit any other of the offences aforesaid.Section 46. - The superintendent may examine any person touching any such offence, and determine thereupon, and punish such offence by-