Patna High Court - Orders
Mukesh Kumar Singh & Ors vs The State Of Bihar & Ors on 3 January, 2014
Author: Navin Sinha
Bench: Navin Sinha, Vikash Jain
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.1459 of 2013
In
Civil Review No. 357 of 2013
======================================================
RAMAKANT YADAV SON OF JAILAL RAI R/O VILLAGE - DEOPUR
PARSA, P.O. - PARSUNI WAZID, P.S. - KALYANPUR, DISTRICT -
EAST CHAMPARAN, PIN - 845401, PRESENTLY POSTED AS
ASSISTANT TEACHER, PRIMARY SCHOOL UMS SURAJPUR
COLONY, PIPARA KOTHI, DISTRICT - EAST CHAMPARAN
.... .... Review Petitioner/Appellant/s
Versus
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY,
EDUCATION
DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
2. THE DIRECTOR, PRIMARY EDUCATION, GOVERNMENT OF
BIHAR, PATNA
3. THE REGIONAL DEPUTY DIRECTOR OF EDUCATION,
MUZAFFARPUR
4. THE DISTRICT EDUCATION OFFICER, EAST CHAMPARAN
5. THE DISTRICT PROGRAMME OFFICER (ESTABLISHMENT)
EAST CHAMPARAN
.... .... Respondent/s
======================================================
with
Letters Patent Appeal No.1682 of 2013
IN
Civil Writ Jurisdiction Case No. 13734 of 2012
======================================================
1. NAWAL KISHORE 'PRABHAT, SN OF SRI VIDYA SAGAR
PRASAD, R/O. VILL. BELDARI, TOLA, P.O. NAND LALABAD,
P.S.GAURICHAK, DSITRICT PATNA.
2. SANJAY KUMAR, S/O.SRI RAJENDRA PRASAD, R/O.
VILLAGE SOBHI DUMRA, P.O. BHARKA DUMRA, P.S.ARA
MUFSSIL, DISTRICT BHOJPUR.
3. MANOJ KUMAR, SON OF LALIT KUMAR, R/O. VILL + P.O.
OKHARIA, P.S.KAWAKOL, DSITRICT NAWADA.
4. PANKAJ KUMAR, S/O. LATE KRISHNA LAL SHARMA, R/O.
VILL. BELSAR, P.S.MCHANDIA, DISTRICT ARWAL.
5. BRAJENDRA KUMAR, S/O. LATE LAL DAS YADAV, R/O.
VILL. SHREEPUR, P.O. NER, P.S. MAKHADUMPUR,
DISTRICT JEHANABAD.
6. SANJAY KUMAR, 'SUMAN',S/O. SRI RAM NANDAN
PRASAD, R/O. VILLAGE SALEMPUR, P.S.NADAUL,
DISTRICT JEHANABAD.
7. SUDARSHAN PRASAD, S/O. SHRI KAILASH PRASAD,
R/O.VILLGE CHANDEL NAGAR, P.S.KAKO, DIST.
JEHANABAD.
8. MANOJ KUMAR, SON OF SRI SITA RAM PRASAD, R/O.
VILL. KESHOPUR, P.S.HILSA, DIST. NALANDA.
Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 2
9. JAY RAM DAS, S/O. SRI VIJAY DAS, R/O. VILL. BICHLI,
MALAHI, P.S.BARH, DIST. PATNA.
10. OM PRAKASH, S/O. LATE SHIVNATH SAH, R/O. N.H.31,
GULAB BAGH, P.S.SADAR, DISTRICT PURNEA.
11. JITENDRA KUMAR JHA, S/O. LATE SHALIGRAM JHA, R.O.
MAITHIL TOLA, P.S.SADAR, DIST. PURNEA.
12. RAM EKBAL PRASAD YADAV, S/O. SRI RIDHIDEV, R/O.
VILL. HR KHAULI, P.S.MIRGANJ, DIST. GOPALGANJ.'
13. RAMDISH BHAKTA, S/O. NEPALI BHAKTA, R/O. VILL
PARAHIA, P.S.RAGHUNATHPUR, DIST. SIWAN.'
14. MD.AFZAL ALI, SON OF MANSOOR ALI, R/O. VILLAGE
KAURA MAIDAN, P.S.KASIM BAZAR, DIST. MUNGER.
15. UTTAM KUMAR, S/O. SHRI RAMCHANDRA SAH, R/O. VILL.
KANTPUR, P.O.NAUAGARHI, P.S.MUFASSIL, DIST.
MUNGER.
16. BIPIN KUMAR, S/O. LATE JOTINDRA THAKUR, R/O. VILL
CHAURAN, P>S.NAUAGARHI, P.S.MUFASSIL, DIST.
MUNGER.
17. KSHEMENDRA MOHAN, S/O. SRI VINODANAND MISHRA,
R.O. VILL. MAITHIL TOLA, P.O. HISUA,P.S.HISUA,
DISTTRICT NAWADAH.
18. MANOJ KUMAR, S/O. SRI DEVENDRA SINGH, R/O. MOH.
MAULABAGH, MAHAVIR STHAN, P.O.ARA, PS TOWM,
DIST. BHOJPUR.
19. BRIJ KUMAR RAI, S/O. RAM LAL RAI, R/O. VILL
DHANGAIN, P.O. KESHARI, P.S. DHANGAIN, DIST.
BHOJPUR.
20. SANJAY KUMAR SUDHANSHU, S/O. SRI KEDAR PRASAD,
R/O. KURMI TOLA, P.O. HISUA, P.S.HISUA, DIST. NAWADA.
21. PARSHURAM SINGH, S/O. LTE KASHI LAL SINGH, R/O.
VILL. BARATHI P.S.SIKRAUL, DIST. BUXAR.
22. BHAGWAN SATYANARAYAN, S/O. LATE SHIV JANM
SINGH, R/O. GYAN NIKETAN, RANJAN PATH, LANE NO.9,
DINAPUR, DIST. PATNA.
23. ASHOK KUAMR TIWARI, S/O. LATE BANSHIDHAR TIWARI,
R/O. MADAN JI KA HATA, PAKARI CHOWK, ARA,
P.S.NAWADA, DIST. BHOJPUR.
24. SUNIL KUMAR, S/O. LATE BHAGWAN SINGH, R/O.
SHASTRINAGAR, RAMPUR, DIST. GAYA.
25. ANJANI KUMAR, S/O. LATE RATNESHWAR SHARMA, R/O.
CHANAKYAPURI COLONY, 11G-243, ROAD NO. 04,
RAMPUR, DIST. GAYA.
26. ARUN KUMAR SINGH, S/O. JANARDAN SINGH, R/O.
SIDHARTH PURI COLONY, P.S,MUFASIL, DIST. GAYA.
27. SUBODH KUMAR RAJAK,S/O. SRI VISHWANATH PRASAD,
R/O. MARUF CHAK, NARAYAN DAS LANE, DIST. BHOJPUR.
28. BRAHMDEO DAS, S/O. LATE DHANESHWAR DAS, R/O.
VILL. DARMA, P.S.BASANT ROY, DIST. GODDA.
29. PANCHAM CHAKRAWARTI, SON OF MAHABAL MOCHI,
R/O. KARPI, P.S.KARPI, DIST. ARWAL,
30. SHATRUGHAN KUMAR, S/O. LATE JAGDEO PANDIT, R/O.
VILL. GOPALPUR, P.S.BOCHAHAN, DIST. MUZAFFARPUR.
31. RAJA CHOUDHARY, S/O. SRI SHIV SHANKAR
Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 3
CHOUDHARY, R/O. VILL. TURKI KHARARU, P.S.MINAPUR,
DIST. MUZAFFARPUR.
32. RAM AKBAL SINGH, S/O. LATE DULAR SINGH, R/O. VILL.
KONIKA,P.S.ARWAL, DIST. ARWAL.
33. MADAN MAHTO, S/O. RAGHUBIR MAHTO, R/O. VILL.
ITHANIA, P.S.PIPRA, DIST. EAST CHAMPARAN.
34. JAGDISH RAM, W/O. LATE SARHU RAM, R/O. VILL.
RAGHUNTHPUR, P.S.TURKAULIA, DIST.EAST
CHAMPARAN.
35. VIJAY KUMAR, S/O. SHATRUGHAN SHARAN SINGH, R/O.
VILL. ASHUPUR, P.S. RAMPUR CHAURAM, DIST. ARWAL.
36. UDAY KUMAR, S/O. SRI MAHENDRA RAM, R/O. VILL.
MANSURPUR DIH, P.O. P.S. KHUSHRUPUR, DIST. PATNA.
37. ARBIND KUMAR, S/O. JAI RAM SINGH, R/O. VILL.
KHALILCHAK, P.O.MALILCHAK, P.S.BARBIGHA, DIST.
SHEKHPURA.
38. RAMESH SINGH, S/O. HARI NARAYAN SINGH, R/O. VILL.
DIHARA, P.O. MUNJ, P.S.KARAKAT, DIST. ROHTAS.
39. NIRMAL KUMAR, S/O. LATE JOBODHAN RA, R/O. VILL.
MOJALEKA, P.O. WAZIRPUR, P.S.BIKRAM, DIST. PATNA.
40. SUNIL KUMAR SINGH, S/O. LATE KAPL DEO SINGH,R/O.
VILL. SAHAJPUR, P.O. NAR DIGANJ, DIST. NAWADA.
41. RAJ KISHORE SAH, S/O. SHRI KRISHNA SAH, R/O. VILL
TELIYAN, P.S.BABIGANJ, BAZAR, DIST. SIWAN.
42. NIRANJAN KUMAR, S/O. SRI SHREE NANDAN MAHTO, R/O.
VILL. BUDHAMAM P.O. KHARA, DIST. MADHEPURA.
43. SANJAY KUMAR SARAL, S/O. SRI RAMDEO PRASAD, R/O.
VILL. MIYA VIGHA, P.O.DARIYARPUR, DIST. NALANDA.
44. RAJESH KUMAR, S/O. SRI SHAMBHU DAYAL PRASAD, R/O.
AT AND P.O. BAKHARI BAZAR,DIST.EAST CHAMPARAN.
45. SANJAY KUMAR, S/O. SRI SIDHESHWAR PRASAD, R/O. AT
BHOLA BIGHA, P.O.SAISTABAD, DIST. JEHANABAD,
46. SRI KANT MAUAR, S/O. SRI JANAKDEO MAUAR, R/O. HIG
SECTOR 7 8/8, P.S.AGAMKUAN, DIST. PATNA.
47. SURESH RAM, S/O. SRI SHIVDAYAL RAM, R/O. VILL.+ P. O.
LAHAM-DUMARIA, P.S.BIHIA, DIST. BHOJPUR.
.... .... Appellant/s
Versus
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL
SECRETARY, EDUCATION DEPARTMENT, GOVT. OF
BIHAR, PATNA.
2. THE DIRECTOR, PRIMARY EDUCATION DEPARTMENT,
GOVT. OF BIHAR,PATNA.
3. THE REGIONAL DEPUTY DIRECTOR OF EDUCATION,
PATNA.
4. THE DISTRICT EDUCATION OFFICER, PATNA.
5. THE DISTRICT PROGRAMME OFFICER (ESTABLISHMENT),
PATNA.
6. KUMAR RAJESH PANDEY, S/O. LATE KUMAR BRAJESH
PANDEY, AT & P.O. GANPURA, P.S.NOORSARAI,DIST
Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 4
NALANDA.
7. MISAL KUMAR, S/O. LATE MADAN, AT & P.O.BAHRANA,
P.S.BARH, DIST. PATNA.
8. KUMAR GAURAV, S/O. RAM KISHORE PRASAD, AT & P.O.
DAYACHAK, P.S.BARH, DIST. PATNA.
9. BRAJESH KUMAR TIWARY, S/O. LATE SURENDRA
TIWARY, AT + P.O. BHABSERA, P.S.TARARI, DIST.ARA.
10. MRITYUNJAY KUMAR, S/O. LATE YUGAL KISHORE
PRASAD,AT & P.O. SAKKDI, P.S.KOILBAR, DIST. BHOJPUR.
11. RAJIV KUMAR SINGH, S/O. VISHNUDEO SINGH, 1M/59,
MAHATMA GANDHI NAGAR, PO. BAHADURPUR
P.S.AGAMKUAN, DIST.PATNA.
12. SANTOSH KUMAR SUMAN, S/O. LATE SHYAM KISHORE
PRASAD, R/O. VILL. BARAINI, PONEKPUR, P.S.NEEMCHAK
BATHANI, DIST. GAYA.
13. SUBODH KUMAR VERM, S/O. PASHUPATI NATH VERMA,
R/O. MOH. THATERY BAZAR, P.O. MAHENDRU,
P.S.PIRBAHOR, DIST. PATNA.
14. KAUSHAL KISHORE SINGH, S/O. RAM NANDAN SINGH,
R/O. VILL.P.O.AUTA, P.S.HATHIDAH, DIST. PATNA.
15. MOSSAVVER ALAM, S/O. LATE KHURSHID ALAM,
R/O.TARNI PRASAD LANE, CHAMAN COLONY, PATNA -08,
DIST. PATNA.
16. SHEIKH MD. IMTEYAZ HUSSAIN, S/O. LATE SHEIKH
NAJMUL HASSAN, R/O. AT NEW AZIMABAD COLONY, P.O.
MAHENDRU, P.S.BAHADURPUR, PATNA -6, DIST. PATNA.
17. RAJMANI, S/O. RAMRUP PRASSAD SINGH, R/O. VILL + P.O.
MANJIHGAIN, P.S.HAWELI KHARAGPUR, DIST. MUNGER.
18. SUNIL GAWASKAR, S/O. LATE LALAN PRASAD VERMA,
R/O. SRI NAGAR, A.G.COLONY, ASHIANA NAGAR, PATNA -
800 025.
19. PAWAN KUMAR, S/O. LATE JAGAN NATH THAKUR, R/O. VILL. AND P.O. GAURA, P.S.SHAHPUR, DIST. BHOJPUR.
20. DHARMVEER KUMAR SINGH, S/O.LATE KASHI NATH SINGH, R/O. AT & P.O. BARAUKA, P.S.RATUH, DIST. PATNA.
21. ABHISHEK KUMAR, S/O. LATE RAM CHANDRA PRASAD, R/O. BANKIPUR, GORAKH, P.S........ DIST. PATNA.
22. RABINDRA KUMAR, S/O. RAM CHANDRA PRASAD GUPTA, R/O. VILL+ P.O. BIDUPUR, DIST. VAISHALI.
23. KUNJ BIHARI, S/O. LATE SHIV NANDAN PRASAD SINGH, R/O. VILL. MOGLANI, P.O. BAKARAM, P.S.BELCHI, DIST. PATNA.
24. ALOK KUMAR, S/O. LATE RAM PRIT MAHTO, R/O. VILL. SONARU, P.S.FATUHA, DIST. PATNA.
25. MANOJ KUMAR, S/O. BIRENDRA PRASAD SINGH, R/O. VILL MAHESHPUR DIH, P.O.YOGIPUR, P.S.HILSA, DIST. NALANDA.
26. CHANDAN, S/O. R.N.THAKUR, R/O. SATYADEV PLACE, HOUSE NO.7, VIKASH NAGAR COLONY PHASE 2, KUMHARA SANDALPUR ROAD, PATRNA - 800 006, DIST. PATNA.
27. BRAJ KISHORE MISHRA, S/O. LATE DINESH CHANDRA Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 5 MISHRA,R/O. C-68, NEW PATRAKAR NAGAR, HANUMAN NAGAR, KANKARBAGH, PATNA - 800 020.
28. KUMARI SUJATA, D/O. LATE PREM NARAYAN KUMAR, R/O. PREM NIKUNJ, DUJRA CHAK, BUDH COLONY, DIST. PATNA.
29. KUMARI SAOLONEE, D/O. LATE SHIV KUMAR, R/O. SRI RAM NAGAR COLONY, KUMHRARA, SANDALPURROAD, PATNA - 6, DISTRICT PATNA.
30. RUBI KUMARI, D/O. LATE SACHHIDANAND SHARMA, R/O. VILL NATHPUR, P.O. SULTANPUR, P.S.FATUHA, DIST. PATNA.
31. SUJIT PRATAP, S/O. LATE SHEOPATI NATH VERMA, R/O. VILL. SANDHA, P.O. BAHAPUR, P.S.KARAIPASURAI, DIST. NALANDA.
32. VIJAY KUMAR SINGH, S/O. BENGALI SINGH, AT & P.O. RUKUNPUR, P.S.FATUHA, DIST. PATNA.
33. ASHISHEK, S/O. LATE SUBHASH CHANDRA SINGH, R/O. VILL DORIAPUR, P.O. CHHATA, P.S.MASAURHI, DIST. PATNA.
34. AMIT KUMAR SINHA, S/O. LATE SUCHIT NARAYAN PRASAD, R/O. NEW DAMARIA, GARDANI BAGH, DIST. PATNA.
35. MANOJ KUMAR, S/O. LATE DHURUWDE PRASAD SINGH, R/O. GANDHI NAGAR, KATI FACTORY ROAD, KANKARBAGH, PATNA - 800 020, DSIT. PATNA.
36. SANTOSH KUMAR, SON OF LATE RAYAS PRASAD SHARMA, R/O. VILL. NEW RAMPURI, P.O.SHERPUR, P.S.MANER, DIST. PATNA.
.... .... Respondent/s ====================================================== with Letters Patent Appeal No.1608 of 2013 IN Civil Writ Jurisdiction Case No. 13734 of 2012 ====================================================== SRI JAY PRAKASH JYOTI S/O SRI KUSHESHWAR PASWAN PRESENTLY POSTED AT UPGRADED MIDDLE SCHOOL KUMVI DERA, CHERIA BARIARPUR PRAKHAND, DISTRICT- BEGUSARAI .... .... Review Petitioner/Appellant/s Versus
1. THE STATE OF BIHAR, THROUGH THE PRINCIPAL SECRETARY, EDUCATION DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
2. THE DIRECTOR, PRIMARY EDUCATION DEPARTMENT, GOVT. OF BIHAR, PATNA
3. THE REGIONAL DEPUTY DIRECTOR OF EDUCATION, PATNA
4. THE DISTRICT EDUCATION OFFICER, PATNA
5. THE DISTRICT PROGRAMME OFFICER (ESTABLISHMENT), PATNA .. RESPONDENTS 1ST SET
6. KUMAR RAJESH PANDEY S/O LATE KUMAR BRAJESH PANDEY AT+P.O - GANPURA, P.S.- NOOR SARI, DIST.- NALANDA
7. MISAL KUMAR S/O LATE MADAN AT + P.O.- BEHRANA, P.S.-
Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 6BARH, DISTRICT-PATNA
8. KUMAR GAURAV S/O RAM KISHORE PRASAD AT + P.O.- DAYACHAK, P.S.- BARH, DISTRICT- PATNA
9. BRAJESH KUMAR TIWARY S/O - LATE SURENDRA TIWARY AT + P.O.- BHABSERA, P.S.- TARAI, DISTRICT- ARA
10. MRITUNJAY KUMAR S/O- LATE YUGAL KISHORE PRASAD AT + P.O.- SAKKDI, P.S.- KOILBAR, DISTRICT- BHOJPUR
11. RAJIV KUMAR SINGH S/O- LATE VISHNUDEO SINGH 1M/59, MAHATMA GANDHI NAGAR, P.O.- BAHADURPUR, P.S.- AGAMKUAN, DISTRICT- PATNA
12. SANTOSH KUMAR SUMAN S/O- LATE SHYAM KISHOR PRASAD VILLAGE- BARAINI PONEKPUR, P.S.- NEEMCHAK BATHANI, DISTRICT- GAYA
13. SUBODH KUMAR VARMA S/O- PASHUPATI NATH VARMA MUHALLA- THATERI BAZAR, P.O.- MAHENDRU, P.S.- PIRBAHOR, DISTRICT- PATNA
14. KAUSHAL KISHOR SINGH, S/O- RAM NANDAN SINGH VILL. + P.O.- AUTA, P.S.- HATHIDAH, DISTRICT- PATNA
15. MOSSAVVER ALAM S/O- LATE KHURSHID ALAM TARNI PRASAD LAIN, CHAMAN COLONY, PATNA-08, DISTRICT- PATNA
16. SHEIKH MD. IMTEYAZ HUSSAIN S/O- LATE SHEIKH NAJMUL HASSAN AT- NEW AZIMABAD COLONY, P.O.- MAHENDRU, P.S.- BAHADURPUR, PATNA-6, DISTRICT-PATNA
17. RAJMANI S/O- RAMRUP PRASAD SINGH VILL + P.O.- MANJHGAIN, P.S.- HAWELI KHADAGPUR, DISTRICT- MUNGER
18. SUNIL GAWASKAR S/O- LATE LALAN PRASAD VARMA SRI NAGAR, A.G. COLONY, ASHIANA NAGAR, PATNA-25
19. PAWAN KUMAR S/O LATE JAGAN NATH THAKUR VILL + P.O.- GAURA, P.S.- SHAHPUR, DISTRICT- BHOJPUR
20. DHARMVEER KUMAR SINGH S/O- LATE KASHI NATH SINGH AT + P.O.- BARAUNA, P.S.- FATUHA, DISTRICT- PATNA
21. ABHISHEK KUMAR S/O- LATE RAM CHANDRA PRASAD BANKIPUR GORAKH, P.S.- FATUHA, DISTRICT- PATNA
22. RAVINDRA KUMAR S/O- RAMCHANDRA PRASAD GUPTA VILL+P.O.- BIDUPUR, DISTRICT- VAISHALI
23. KUNJ BIHARI S/O- LATE SHIV NANDAN PRASAD SINGH VILLAGE- MOGLANI, P.O.- BAKARA, P.S.- BELCHI, DISTRICT- PATNA
24. ALOK KUMAR S/O- LT. RAM PRIT MAHTO VILL- SONARU, P.S.- FATUHA, DIST- PATNA
25. MANOJ KUMAR S/O- BIRENDRA PRASAD SINGH VILLAGE- MAHESHPUR DIH, P.O.- YOGIPUR, P.S.- HILSA, DISTRICT- NALANDA
26. CHANDAN S/O- R.N. THAKUR SATYADEV PLACE, HOUSE NO.- 7B, VIKASH NAGAR, COLONY PHASE-2, KUMHRARA, SANDALPUR ROAD, PATNA-6, DISTRICT- PATNA
27. BRAJ KISHORE MISHRA S/O LATE DINESH CHANDRA MISHRA C-69, NEW PATRAKAR NAGAR, HANUMAN NAGAR, KANKAR BAGH, PATNA-20
28. KUMARI SUJATA D/O LATE PREM NARAYAN KUMAR PREM NIKUNJ, DUJRA CHAK, BUDHA COLONY, DISTRICT- PATNA
29. KUMARI SALONEE D/O LATE SHIV KUMAR SRI RAM NAGAR COLONY, KUMHRARA, SANDALPUR ROAD, PATNA-6, DISTRICT-
Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 7PATNA
30. RUBI KUMARI D/O LATE SACHHIDANAND SHARMA VILLAGE- NATHPUR, P.O.- SULTANPUR, P.S.- FATUHA, DISTRICT- PATNA
31. SUJIT PRATAP S/O LATE SHEOPATI NATH VARMA VILLAGE- SANDHA, P.O.- BAHAPAR, P.S.- KARAIPASURAI, DISTRICT- NALANDA
32. VIJAY KUMAR SINGH S/O BANGALI SINGH AT + P.O.- RUKUNPUR, P.S.- FATUHA, DISTRICT- PATNA
33. ABHISHEK S/O LATE SUBHASH CHANDRA SINGH VILLAGE- DORIAPAR, P.O.- CHHATA, P.S.- MASAUTHI, DISTRICT- PATNA
34. AMIT KUMAR SINHA LATE SUCHIT NARAYAN PRASAD NEW DAMARIA, GARDANI BAGH, DISTRICT-PATNA
35. MANOJ KUMAR S/O LATE DHURUWDEO PRASAD SINGH GANDHI NAGAR, KATI FACTORY ROAD, KANKAR BAGH, PATNA-20, DISTRICT- PATNA
36. SANTOSH KUMAR S/O LATE RAYAS PRASAD SHARMA VILLAGE- NEW RAM PUR, P.O.- SHERPUR, P.S.- MANER, DISTRICT- PATNA PETITIONERS /RESPONDENS 2ND SET
37. THE REGIONAL DEPUTY DIRECTOR OF EDUCATION, MUNGER
38. THE DISTRICT EDUCATION OFFICER, BEGUSARAI
39. THE DISTRICT PROGRAMME OFFICER (ESTABLISHMENT), BEGUSARAI .... .... Respondents 3rd Set ====================================================== with Letters Patent Appeal No.1034 of 2013 IN Civil Writ Jurisdiction Case No. 13734 of 2012 ======================================================
1. KUMAR RAJESH PANDEY S/O LATE KUMAR BRAJESH PANDEY AT + P.O. - GANPURA, P.S. - NOORSARAI, DISTRICT - NALANDA
2. MISAL KUMAR S/O LATE MADAN AT + P.O. - BEHRANA, P.S. - BARH, DISTRICT - PATNA
3. KUMAR GAURAV S/O RAM KISHORE PRASAD AT + P.O. - DAYACHAK, P.S. - BARH, DISTRICT - PATNA
4. BRAJESH KUMAR TIWARY S/O LATE SURENDRA TIWARY AT + P.O. - BHABSERA, P.S. - TARAI, DISTRICT - ARA
5. MRITYUNJAY KUMAR S/O LATE YUGAL KISHORE PRASAD AT + P.O. - SAKKDI, P.S. - KOILBAR, DISTRICT - BHOJPUR
6. RAJIV KUMAR SINGH S/O LATE VISHNUDEO SINGH 1M/59, MAHATMA GANDHI NAGAR, P.O. - BAHADURPUR, P.S. - PIRBAHORE, DISTRICT - PATNA
7. SANTOSH KUMAR SUMAN S/O LATE SHYAM KISHORE PRASAD VILLAGE - BARAINI PONEKPUR, P.S. - NEEMCHAK BATHANI, DISTRICT - GAYA
8. SUBODH KUMAR VERMA S/O LATE PASHUPATI NATH VERMA MOHALLA - THATERI BAZAR, P.O. - MAHENDRU, P.S. - PIRBAHORE, DISTRICT - PATNA Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 8
9. KAUSHAL KISHORE SINGH S/O LATE RAM NANDAN SINGH VILL. + P.O. - AUTA, P.S. - HATHIDAH, DISTRICT - PATNA
10. MOSSAVVER ALAM S/O LATE KHURSHID ALAM TARNI PRASAD LANE, CHAMAN COLONY, PATNA 08, DISTRICT - PATNA
11. SHEIKH MD. IMTEYAZ HUSSAIN S/O LATE SHEIKH NAJMUL HASSAN AT - NEW AZIMABAD COLONY, P.O. - MAHENDRU, P.S. - BAHADURPUR, DISTRICT - PATNA
12. RAJMANI S/O LATE RAMRUP PRASAD SINGH VILL. + P.O. - MANJHGAIN, P.S. - HAWELI KHADAGPUR, DISTRICT - MUNGER
13. SUNIL GAWASKAR S/O LATE LALAN PRASAD VERMA SRI NAGAR, A.G. COLONY, ASHIANA NAGAR, PATNA - 25
14. PAWAN KUMAR S/O LATE JAGAN NATH THAKUR VILL. + P.O.
- GAURA, P.S. - SHAHPUR, DISTRICT - BHOJPUR
15. DHARMVEER KUMAR SINGH @ DHARMVIR SINGH S/O LATE KASHI NATH SINGH AT + P.O. - BARUNA, P.S. - FATUHA, DISTRICT - PATNA
16. ABHISHEK KUMAR S/O LATE RAM CHANDRA PRASAD RESIDENT OF VILLAGE - BANKIPUR GORAKH, P.S. - FATUHA, DISTRICT - PATNA
17. RAVINDRA KUMAR S/O RAMCHANDRA PRASAD GUPTA VILL + P.O. - BIDUPUR, DISTRICT - VAISHALI
18. KUNJ BIHARI @ KUNJ BIHARI SINGH S/O LATE SHIV NANDAN PRASAD SINGH VILLAGE - MOGLANI, P.O. - BAKARA, P.S. - BELCHI, DISTRICT - PATNA
19. ALOK KUMAR S/O LATE RAM PRIT MAHTO VILLAGE - SONARU, P.S - FATUHA, DISTRICT - PATNA
20. MANOJ KUMAR S/O LATE BIRENDRA PRASAD SINGH VILLAGE - MAHESHPUR DIH, P.O. - YOGIPUR, P.S. - HILSA, DISTRICT - NALANDA
21. CHANDAN S/O LATE R.N. THAKUR SATYADEV PLACE, HOUSE NO. 7B, VIKASH NAGAR, COLONY PHASE - 2, KUMHARAR, SANDALPUR ROAD, PATNA - 6, DISTRICT - PATNA
22. BRAJ KISHORE MISHRA S/O LATE DINESH CHANDRA MISHRA C-69, NEW PATRAKAR NAGAR, HANUMAN NAGAR, PANKAR BAGH, PATNA - 20
23. KUMARI SUJATA @ KUMARI SUJATA RANI D/O LATE PREM NARAYAN KUMAR PREM NIKUNJ, DIJRA CHAK, BUDHA COLONY, DISTRICT - PATNA
24. KUMARI SALONEE D/O LATE SHIV KUMAR SRI RAM NAGAR COLONY, KUMHARAR, SANDALPUR ROAD, PATNA - 6, DISTRICT
- PATNA
25. RUBI KUMARI D/O LATE SACHHIDANAND SHARMA VILLAGE
- NATHPUR, P.O. - SULTANPUR, P.S. - FATUHA, DISTRICT - PATNA
26. SUJIT PRATAP S/O LATE SHEOPATI NATH VERMA VILLAGE - SANDHA, P.O. - BAHAPAR, P.S. - KARAIPARSURAI, DISTRICT - NALANDA
27. VIJAY KUMAR SINGH S/O LATE BANGALI SINGH AT + P.O. - RUKUNPUR, P.S. - FATUHA, DISTRICT - PATNA
28. ABHISHEK S/O LATE SUBHASH CHANDRA SINGH VILLAGE - DORIAPAR, P.O. - CHHATA, P.S. - MASAURHI, DISTRICT - PATNA
29. AMIT KUMAR SINHA S/O LATE SUCHIT NARAYAN PRASAD NEW DAMARIA, GARDANIBAGH, DISTRICT - PATNA
30. MANOJ KUMAR S/O LATE DHURUWDEO PRASAD SINGH Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 9 GANDHI NAGAR, KATI FACTORY ROAD, KANKARBAGH, PATNA
- 20, DISTRICT - PATNA
31. SANTOSH KUMAR S/O LATE RAYAS PRASAD SHARMA VILLAGE - NEW RAMPUR, P.O. - SHERPUR, P.S. - MANER, DISTRICT - PATNA .... .... Appellants /Petitioners Versus
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, EDUCATION DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
2. THE DIRECTOR, PRIMARY EDUCATION DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
3. THE REGIONAL DEPUTY DIRECTOR OF EDUCATION, PATNA
4. THE DISTRICT EDUCATION OFFICER, PATNA
5. THE DISTRICT PROGRAMME OFFICER (ESTABLISHMENT), PATNA .... .... Respondent/s ====================================================== with Letters Patent Appeal No.1566 of 2013 IN Civil Review No. 301 of 2013 ======================================================
1. MUKESH KUMAR SINGH S/O LATE BHUPENDRA PRASAD SINGH R/O VILLAGE + P.O. KOIRIA PIPRA, P.S. PARIHAR, DISTRICT - SITAMARHI, PRESENTLY WORKING AS ASSISTANT TEACHER, UMS, BODH NAGARA, GANDAK PAR, MUSHAHARI, MUZAFFARPUR
2. AMRENDRA KUMAR S/O LATE SHRICHANDRA LAL R/O MOHALLA - DUMARI, SOUTH TO PUSHPANJALI GAS GODOWN, P.S. SADAR, DISTRICT - MUZAFFARPUR
3. AMIT KUMAR S/O BRIJ MOHAN SINGH R/O KATHIPUL, NAYA TOLA, P.S. KAZI MOHAMMADPUR, DISTRICT - MUZAFFARPUR
4. LOKMANYA S/O SRI RAGHAV PATEL R/O VILLAGE - AT ISHA CHHAPRA, P.O. BANGRA NIJAMAT, P.S. SAHEBGANJ, DISTRICT - MUZAFFARPUR
5. SUDHIR KUMAR SUMAN S/O SRI RAM BAHADUR RAM R/O VILLAGE - SAHBAJPUR, P.O. BHIKANPUR, DISTRICT - MUZAFFARPUR
6. SUBODH KUMAR S/O LATE RAM NAGINA PRASAD R/O VILLAGE - DEVGAN, P.O. + P.S. - KUDHANI, DISTRICT - MUZAFFARPUR
7. RAJESH PASWAN S/O LATE NATHUNI PASWAN R/O VILLAGE - LAUTAN, P.O. MURAUL, DISTRICT - MUZAFFARPUR
8. RAM KRISHNA SHAHI S/O SRI KRISHNA CHANDRA SHAHI R/O VILLAGE - KHABRA DIH, P.O. KHABRA, P.S. SADAR, DISTRICT - MUZAFFARPUR
9. SUBHASH KUMAR RAI S/O LATE BASUDEO RAI R/O VILLAGE
- SRISIYA, P.S. KANTI, DISTRICT - MUZAFFARPUR
10. RANJEET KUMAR S/O SRI KESHWAR DAS R/O MOHALLA - MITHANPUR, P.S. MITHANPURA, P.O. RAMNA, DISTRICT - MUZAFFARPUR Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 10
11. MD. ISLAM ANSARI S/O MD. ISMAIL ANSARI R/O VILLAGE - PURALIA CHAK ( NEMOPUR ), DISTRICT - MUZAFFARPUR
12. SHATRUDHAN PRASAD S/O LATE RAM AYODHYA PRASAD R/O VILLAGE - DHARPHARI, P.S. DEORIYA, DISTRICT - MUZAFFARPUR
13. SHYAM NANDAN SINGH S/O SRI GIRIJA NANDAN SINGH SINGH R/O VILLAGE - KUKRACHAK, P.S. BOCHAHA, DISTRICT - MUZAFFARPUR
14. JITESH KUMAR S/O SRI RAMNATH SINGH R/O MOHALLA - MALIGHAT, CHUNA BHATTI, DISTRICT - MUZAFFARPUR
15. CHANDESHWAR BHAKT S/O SRI JAINATH BHAKT R/O VILLAGE - BUDDHIMANPUR, P.S. DEPRIYA, DISTRICT - MUZAFFARPUR
16. SHAILENDRA KUMAR PANDEY S/O LATE DAMODAR PANDEY R/O VILLAGE - TELIYA, P.O. NABIGANJ BAZAR, DISTRICT - SIWAN
17. JAI PRAKASH KIRAN S/O SRI MITHU RAM KIRAN R/O MOHALLA - LAXMI CHAUK, P.S. BRAHMPURA, DISTRICT - MUZAFFARPUR
18. MUKESH KUMAR SAKSENA S/O LATE NARAYAN PRASAD R/O MOHALLA - MANPUR SUDHI TOLA, P.O. BUNIYADGANJ, P.S. GAYA MUFASSIL, DISTRICT - GAYA
19. MUKUL S/O LATE VISHWANATH SAHAY R/O MOHALLA - MOTIJHEEL, P.S. TOWN, DISTRICT - MUZAFFARPUR
20. SUJIT KUMAR S/O JITENDRA PRASAD VERMA R/O VERMA SADAN, PANKHATOLI, NEAR - MASJID, DISTRICT - MUZAFFARPUR
21. JITENDRA KUMAR S/O SRI ADITYA NATH MISHRA R/O VILLAGE - TIKAULI, P.S. RUNISAIDUPUR, DISTRICT - SITAMARHI
22. SAKET KUMAR S/O SRI KAMESHWAR PRASAD SINGH R/O MOHALLA - RASULPUR ZILANI, P.S. KAZI MOHAMMADPUR, DISTRICT - MUZAFFARPUR
23. ABHINAV KUMAR S/O LATE BINOD KUMAR SINGH R/O VILLAGE - AHIYAPUR, P.S. AHIYAPUR, DISTRICT - MUZAFFARPUR
24. UMESH KUMAR S/O SRI VISWANATH SAH R/O - MOHALLA - SWAMI NAGAR BAIRIYA KOLHUA PAIGAMBARPUR, P.S. AHIYAPUR, DISTRICT - MUZAFFARPUR
25. NAWAL KISHORE KUMAR S/O SRI PASHUPATI RAM R/O VILLAGE + P.O. BHAGWANPUR, P.S. SADAR, DISTRICT - MUZAFFARPUR
26. PAWAN KUMAR S/O BAIDYANATH RAI R/O VILLAGE - BISHANPUR, P.S. KATRA, DISTRICT - MUZAFFARPUR
27. KRISHNA KUMAR S/O SRI SHANKAR CHAUDHARY R/O MOHALLA - KANHAULI KHADI BHANDAR, P.O. RAMNA, P.S. MITHANPURA, DISTRICT - MUZAFFARPUR
28. SATYA PRAKASH GUPTA S/O VISWANATH PRASAD GUPTA R/O PATEL NAGAR, KARHAULI KHADI BHANDAR, P.S. MITHANPURA, DISTRICT - MUZAFFARPUR
29. AJAY KUMAR S/O SRI RAM CHANDRA MAHTO R/O MOHALLA - SHRAMJEEVI NAGAR, NEAR PRABHAT TARA, P.O. BHAGWANPUR, P.S. SADAR, DISTRICT - MUZAFFARPUR
30. MANOJ KUMAR S/O SRI BINDA SAH R/O MOHALLA -
Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 11BRAHMPURA, LUXMICHAUK, P.O. M.I.T., P.S. BRAHMPURA, DISTRICT - MUZAFFARPUR
31. RAM SEVAK SAHANI S/O LATE RAGHAV SHARAN SAHANI R/O MOHALLA - BRAHMPURA LUXMICHAUK, P.S. BRAHMPURA, DISTRICT - MUZAFFARPUR
32. DIWAKAR KUMAR S/O LATE MAHENDRA PRASAD CHAUDHARY R/O VILLAGE - GORAI, P.S. AURAI, DISTRICT - MUZAFFARPUR
33. GOPAL PRASAD S/O SRI GAURISHANKAR PRASAD R/O - NEW COLONY BALUGHAT ROAD NO. 3, WARD NO. 17, P.S. NAGAR, DISTRICT - MUZAFFARPUR
34. SANJAY KUMAR S/O SRI RAMYATAN MANDAL R/O BHAJJU SAH LANE, AGHORIA BAZAR, P.S. KAZI MOHAMMADPUR, DISTRICT - MUZAFFARPUR
35. MANOJ KUMAR S/O MAHESHWAR PRASAD SAHANI R/O VILLAGE - VIJAI CHAPRA, P.O. BHIKHANPUR, DISTRICT - MUZAFFARPUR
36. RAM NARESH KUMAR MAHTO S/O LATE BINDESHWAR MAHTO R/O VILLAGE - BAGWARA, P.O. BHERIYAHI, DISTRICT - MUZAFFARPUR
37. PRAMOD KUMAR SINGH S/O SRI CHANDRADEO PRASAD SINGH R/O VILLAGE - DEVKULI, P.O. RAJKHAND, P.S. AURAI, DISTRICT - MUZAFFARPUR
38. UMESH PRASAD SINGH S/O LATE VIKRAMADITYA SINGH R/O VILLAGE - JAHAGIRPUR, P.S. GAIGHAT, DISTRICT - MUZAFFARPUR
39. MD. SHAMSAD PRAWEZ S/O ABDUL MANNAN R/O VILLAGE - JAHANGIRPUR, P.S. MOTIPUR, DISTRICT - MUZAFFARPUR
40. SANJAY KUMAR SINGH S/O SRI MAHESHWAR PRASAD SINGH R/O VILLAGE - NARGA, P.S. BELA, DISTRICT - SITAMARHI
41. MEWA LAL RAM S/O LATE ASHARFI RAM R/O VILLAGE - KOIRIYA JAGIR, P.S. PAROO, DISTRICT - MUZAFFARPUR
42. RAJIV RANJAN S/O SHASHI BHUSHAN CHAUDHARY R/O MOHALLA - GANNIPUR MISHRA TOLA, P.S. KAZIMOHAMMADPUR, DISTRICT - MUZAFFARPUR .... .... Appellant/s Versus
1. THE STATE OF BIHAR
2. PRINCIPAL SECRETARY, DEPTT. OF HUMAN RESOURCE DEVELOPMENT, BIHAR, PATNA
3. THE DIRECTOR, PRIMARY EDUCATION DEPTT. OF H.R.D., BIHAR, PATNA
4. THE REGIONAL DEPUTY DIRECTOR OF EDUCATION, MUZAFFARPUR
5. THE COLLECTOR, MUZAFFARPUR
6. THE DISTRICT EDUCATION OFFICER, MUZAFFARPUR
7. THE DISTRICT PROGRAMME OFFICER ( ESTABLISHMENT ), MUZAFFARPUR .... .... Respondent/s ====================================================== with Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 12 Letters Patent Appeal No.1651 of 2013 IN Civil Writ Jurisdiction Case No. 13734 of 2012 ======================================================
1. ANIL KUMAR S/O BISHWANATH TIWARI MADHYA VIDYALYA, GAUCHHARIPARA, GOGRI, DISTRICT KHAGARIA.
2. SUBODH PASWAN S/O BRAHMDEO PASWAN MADHYA VIDYALAYA, MUNGERIA TOLA, PAKRAIL, GOGRI, DISTRICT KHAGARIA.
3. RATNESH KUMAR S/O LATE SHEONANDAN PRASAD ARUN MADHYA VIDYALAYA, BHAGWANCHAK, KHAGARIA, DISTRICT KHAGARIA.
4. RAJESH KUMAR S/O RAMPRASAD GUPTA MADHYA VIDYALAYA KURBAN, BELDAUR, DISTRICT KHAGARIA.
5. INDUBHUSAN SINGH S/O SUBHUKLAL SINGH MADHYA VIDYALAYA, NIRPUR, CHAUTHAM, DISTRICT KHAGARIA.
6. ANJANI KUMAR S/O ASHARFI RAJAK MADHYA VIDYALAYA, DUBIYAHI, ALAULI, DISTRICT KHAGARIA.
7. BHARAT SAH S/O LAKSHMI SAH MADHYA VIDYALAYA, HIYADPUR, MANSI, DISTRICT KHAGARIA.
8. KAILASHCHANDRA PANDIT S/O JANARDAN PANDIT KA. MADHYA VIDYALAYA, SAIDPUR, MANSI, DISTRICT KHAGARIA.
9. VIJAY KUMAR S/O BHUNESHWAR PANDIT MADHYA VIDYALAYA, KHAIRIDIH, ALAULI, DISTRICT KHAGARIA.
10. ANIL KUMAR SAH S/O NUNU SAH MADHYA VIDYALAYA, ARAIYA, MANSI, DISTRICT KHAGARIA.
11. SUMAN KUMAR SINGH S/O BANDELAL SINGH MADHYA VIDYALAYA, NAWTOLIYA, CHAUTHAM, DISTRICT KHAGARIA.
12. RAMANAND KUMAR S/O SURYANARAYAN PRASAD YADAV MADHYA VIDYALAYA, SONAMANKI, ALAULI, DISTRICT KHAGARIA.
13. AJAY KUMAR S/O KRISHNADEO KUMAR MADHYA VIDYALAYA, RAJAJAN MANSI, DISTRICT KHAGARIA.
14. DILIP KUMAR S/O BIRENDRA THAKUR MADHYA VIDYALAYA, DIGHNI, ALAULI, DISTRICT KHAGARIA.
15. BIBEKANAND SUMAN S/O NAGESHWAR PRASAD MADHYA VIDYALAYA, BARI TELAUCHH, CHAUTHAM, DISTRICT KHAGARIA.
16. MANOJ KUMAR SINGH S/O DEOKINANDAN SINGH MADHYA VIDYALAYA, LABHGAON, KHAGARIA, DISTRICT KHAGARIA.
17. MUKESH KUMAR S/O DOBHI PASWAN KANYA PRATHMIK VIDYALAYA, BALHA BAZAR, MANSI, DISTRICT KHAGARIA.
18. SUCHIT KUMAR S/O DOMAN MALAKAR PRATHMIK VIDYALAYA, MILL ROAD, KHAGARIA, DISTRICT KHAGARIA.
19. CHANDRAMAULI RANJAN S/O AJIT KUMAR RANJAN MADHYA VIDYALAYA, GHUSMURI BISHANPUR, KHAGARIA, DISTRICT KHAGARIA.
20. SANJEEV DAS S/O BANARSI DAS PRATHMIK VIDYALAYA, DURGA STHAN, BABUWAGANJ, KHAGARIA, DISTRICT KHAGARIA.
21. ALOK KUMAR S/O SRI KRISHNA BHAGAT KANYA MADHYA VIDYALAYA, BELDAUR, DISTRICT KHAGARIA.
22. GAJENDRA PRASAD YADAV S/O RAMANAND PRASAD Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 13 YADAV MADHYA VIDYALAYA, LADAURA, ALAULI, DISTRICT KHAGARIA.
23. BINOD KUMAR S/O SATYA NARAYAN SINGH MADHYA VIDYALAYA, KAMLA GAMAHRIYA, ALAULI, DISTRICT KHAGARIA.
24. JITENDRA KUMAR S/O ARJUN PRASAD SINGH MADHYA VIDYALAYA, JHAMTA BARHARA, KHAGARIA, DISTRICT KHAGARIA.
25. OM PRAKASH SINGH S/O BINDESHWARI PRASAD MADHYA VIDYALAYA, HARIJAN TOLA KAITHI, CHAUTHAM, DISTRICT KHAGARIA.
26. ANIL KUMAR S/O JAGDISH PRASAD SINGH MADHYA VIDYALAYA, BALOR, KHAGARIA, DISTRICT KHAGARIA.
27. MAHANAND KUMAR SINGH S/O BHADEY SINGH PRATHMIK VIDYALAYA, JHIMA, DISTRICT KHAGARIA.
28. AJAY KUMAR S/O LATE RAMAUTAR CHOUDHARY MADHYA VIDYALAYA, MUSHARIYADIH, ALAULI, DISTRICT KHAGARIA.
29. RAJESH KUMAR S/O LATE KUSHESHWAR CHOUDHARY PRATHMIK VIDYALAYA BAHORWA (UTTAR) ALAULI, DISTRICT KHAGARIA.
30. RAJ KUMAR S/O LATE KUSHESHWAR CHOUDHARY BISHWA VIDYALAYA BISHWANATHGANJ, KHAGARIA, DISTRICT KHAGARIA.
31. NITISH BHARDWAJ S/O AMIR PASWAN MADHYA VIDYALAYA, AHUNA ALAULI, KHAGARIA, DISTRICT KHAGARIA.
32. SATYENDRA SADA @ S. SOELA S/O LATE TARNI SADA MADHYA VIDYALAYA, SANTOSH ALAULI, KHAGARIA, DISTRICT KHAGARIA.
33. MUKESH KUMAR S/O LATE SAKHICHANDRA SINGH MADHYA VIDYALAYA, BRAHMA, CHAUTHAM, DISTRICT KHAGARIA.
34. NAVIN KUMAR S/O RAJ KISHORE PRASAD SINGH MADHYA VIDYALAYA, MOHANPUR CHAUTHAM, DISTRICT KHAGARIA.
35. BACHANDEO KUMAR SUMAN S/O MANMOHAN PANDIT MADHYA VIDYALAYA, CHANDRAPURA KHURD, DISTRICT KHAGARIA.
36. ASHWANI KUMAR S/O ANIL KUMAR GUPTA MADHYA VIDYALAYA, BENHAR ALAULI, DISTRICT KHAGARIA.
37. HIMANSHU KUMAR S/O BIPIN KUMAR GUPTA MADHYA VIDYALAYA, BENHAR ALAULI, DISTRICT KHAGARIA.
38. RAMENDRA KUMAR RANJAN S/O SIKENDRA PRASAD SINGH MADHYA VIDYALAYA, KANHAULI, GOGRI, DISTRICT KHAGARIA.
39. MANOJ KUMR RNJAN S/O NAND DEO RAM MADHYA VIDYALAYA, GARHBANI ALAULI, DISTRICT KHAGARIA.
40. BINOD KUMAR RAM S/O PUNIT RAM MADHYA VIDYALAYA, RAIN-1, ALAULI, DISTRICT KHAGARIA.
41. SHAILENDRA KUMAR RAM S/O PUNIT RAM MADHYA VIDYALAYA, SISHWA, ALAULI, DISTRICT KHAGARIA.
42. DHARMENDRA KUMAR S/O SIKANDRA PRASAD SINGH MADHYA VIDYALAYA, KANHAULI, GOGRI, DISTRICT KHAGARIA.
43. SHARWAN KUMAR S/O MADAN MOHAN SINGH MADHYA Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 14 VIDYALAYA, TRIBHUWAN TOLA, KHAGARIA, DISTRICT KHAGARIA.
44. DEVENDRA KUMAR SINGH S/O NARENDRA KUMAR SINGH MADHYA VIDYALAYA, TRIBHUWAN TOLA, KHAGARIA, DISTRICT KHAGARIA.
45. NITESH KUMAR S/O SHEONANDAN PASWAN PRATHMIK VIDYALAYA, PIPARPANTI ALAULI, DISTRICT KHAGARIA.
46. GIRDHARI KUMAR NAVIN S/O KAPILDEO PODDAR MADHYA VIDYALAYA, TOMTHA RAKA, PARBATTA, DISTRICT KHAGARIA.
47. BULANJI KUMAR S/O SAHJANAND CHAUDHARY MADHYA VIDYALAYA, TEMATHA RAKA, PARBATTA, DISTRICT KHAGARIA.
48. SUBODH KUMAR S/O KAPILDEO KUNWAR MADHYA VIDYALAYA, AGUANI 2, PARBATTA, DISTRICT KHAGARIA.
49. PANKAJ KUMAR S/O SAKALDEO SINGH MADHYA VIDYALAYA, PARBATTA, DISTRICT KHAGARIA.
50. SANJAY KUMAR PASWAN S/O SHIVNARAYAN PASWAN MADHYA VIDYALAYA, MATHURAPUR, PARBATTA, DISTRICT KHAGARIA.
51. UTPAL KUMAR CHAUDHARY S/ RAMADHIN CHAUDHARY MADHYA VIDYALAYA, KHIRADIH PURB, PARBATTA, DISTRICT KHAGARIA.
52. VIJAY KUMAR S/O ANANTLAL MANDAL MADHYA VIDYALAYA, MARAIYA PIPARA, PARBATTA, DISTRICT KHAGARIA.
53. SANTOSH KUMAR S/O SURESH MANDAL MADHYA VIDYALAYA, KOLBARA, PARBATTA, DISTRICT KHAGARIA.
54. PAVAN KUMAR S/O SURENDRA PD. SINGH KANYA MADHYA VIDYALAYA, JHANJHARA, PARBATTA, DISTRICT KHAGARIA.
55. ASHOK DAS S/O RAMDEO DAS MADHYA VIDYALAYA, BELHAR, PARBATTA, DISTRICT KHAGARIA.
56. BINOD KUMAR S/O JAGDISH PRASAD MADHYA VIDYALAYA, TELIYA BATHAN, PARBATTA, DISTRICT KHAGARIA.
57. KAILASH DAS S/O LATE CHHOTAN DAS MADHYA VIDYALAYA, KAIRIYA PARBATTA, DISTRICT KHAGARIA.
58. SUNIL KUMAR MANDAL S/O LATE BHAGWN DAS MADHYA VIDYALAYA, DHANKHETA, GOGARI, DISTRICT KHAGARIA.
59. PREM SHANKER S/O VIDHANAND SINGH MADHYA VIDYALAYA, CHANDPUR, GOGARI, DISTRICT KHAGARIA.
60. SHIVNARAYAN KUMAR RAJAK S/O LATE VISHNUDEO RAJAK MADHYA VIDYALAYA, GAUCHHARIPAR, GOGARI, DISTRICT KHAGARIA.
61. ARUN KUMAR RAJAK S/O LATE GARHO RAJAK MADHYA VIDYALAYA, GAUCHHARI, GOGARI, DISTRICT KHAGARIA.
62. RAMAN KUMAR RAMAN S/O YOGENDRA PASWAN KANYA MADHYA VIDYALAYA, GAUCHHARI, GOGARI, DISTRICT KHAGARIA.
63. NIRANJAN KUMAR S/O LATE BRAHAMDEO PRASAD MADHYA VIDYALAYA, BANNI, GOGARI, DISTRICT KHAGARIA.
64. BINOD KUMAR S/O LATE CHUNNILAL SINGH MADHYA VIDYALAYA, CHAUTHA, GOGARI, DISTRICT KHAGARIA.
65. RAVI KUMAR S/O BINDESHWARI PASWAN MADHYA VIDYALAYA, PATALA SAMASPUR, GOGARI, DISTRICT Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 15 KHAGARIA.
66. NIRALA NIRMAL KR. RAJAK S/O LATE RAMOTAR RAJAK MADHYA VIDYALAYA, GOPALPUR, GOGARI, DISTRICT KHAGARIA.
67. BIPIN KUMAR S/O LATE JHAKASU PRASAD MADHYA VIDYALAYA, GARHMOHANI, DISTRICT KHAGARIA.
68. AKHILESH KUMAR S/O MEDANI PRASAD KANYA MADHYA VIDYALAYA, GAUCHHARI, DISTRICT KHAGARIA.
69. SUBHASH KUMAR S/O DIPENDRA PASWAN MADHYA VIDYALAYA, BHARRA, GOGARI, DISTRICT KHAGARIA.
70. MITHLESH KUMAR S/O SHIVAKANT SHARMA MADHYA VIDYALAYA, RAJDHAM, GOGARI, DISTRICT KHAGARIA.
71. SUDHIR KUMAR KESHARI S/O JAGANNATH KESHARI MADHYA VIDYALAYA, HARDYAL NAGAR, GOGARI, DISTRICT KHAGARIA.
72. DAYANAND KUMAR S/O RAMVINAY PD. SINGH MADHYA VIDYALAYA, NAVADA, CHAUTHAM, DISTRICT KHAGARIA.
73. UMESH KUMAR SINGH S/O UPENDRA NARAYAN SINGH MADHYA VIDYALAYA, NAVTOLIYA, CHAUTHAM, DISTRICT KHAGARIA.
74. AJAY KUMAR S/O MANIKANT MISHRA MADHYA VIDYALAYA, DHANKHETA, GOGARI, DISTRICT KHAGARIA.
75. HARSHDEO KUMAR RAI S/O LATE BANDE DAS MADHYA VIDYALAYA, SHER, GOGARI, DISTRICT KHAGARIA.
76. PREMCHAND SINGH S/O GHANSHYAM SINGH PRATHAMIK VIDYALAYA, BALAITHA, GOGARI, DISTRICT KHAGARIA.
77. DILIP KUMAR SINGH S/O VISHNUDEO SINGH MADHYA VIDYALAYA, KAMARI, GOGARI, DISTRICT KHAGARIA.
78. SINIL KUMAR SUMAN S/O ANUPLAL MAHATO VULLICHAND AVASHIA MADHYA VIDYALAYA, JAMALPUR, GOGARI, DISTRICT KHAGARIA.
79. JALIL NADAPH S/O SADIK NADAPH MADHYA VIDYALAYA, ISALAMPUR, PARBATTA, DISTRICT KHAGARIA.
80. VIJAY KUMAR NIRALA S/O NARESH PRASAD MADHYA VIDYALAYA, JAMALPUR GOGARI, DISTRICT KHAGARIA.
81. SHAMBHU KUMAR YADAV S/O BALESHWAR PD. YADAV KANYA MADHYA VIDYALAYA, RAMPUR, GOGARI, DISTRICT KHAGARIA.
82. PRABHAT RANJAN S/O LATE ABADH NARAYAN PD. KESHARI MADHYA VIDYALAYA, KARMANTOLA, DISTRICT KHAGARIA.
83. RAJKUMAR SINGH S/O RASIKLAL SINGH MADHYA VIDYALAYA, HAJIPUR AVASBORD, DISTRICT KHAGARIA.
84. RAJIV KUMAR S/O CHANDRADEO YADAV MADHYA VIDYALAYA, SAHORABA ALAULI, DISTRICT KHAGARIA.
85. DIVAKAR KUMAR S/O RAMGULAM SAHANI MADHYA VIDYALAYA, AMABA ICHARUA, DISTRICT KHAGARIA.
86. ASHOK KUMAR S/O SATYENDRA SAHU MADHYA VIDYALAYA, RAMPUR ALAULI, DISTRICT KHAGARIA.
87. MANOJ KUMAR SINGH S/O RAMANAND PRASAD SINGH MADHYA VIDYALAYA, SAHASI ALAULI, DISTRICT KHAGARIA.
88. AMAN SAH S/O HAKIM SAH MADHYA VIDYALAYA, NISTA, DISTRICT KHAGARIA.
89. MAHESH PRASAD S/O CHAUDHARI MAHATO MADHYA Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 16 VIDYALAYA, BUDHAURA, DISTRICT KHAGARIA.
90. VIRENDRA PRASAD YADAV S/O ASHIKLAL YADAV MADHYA VIDYALAYA, MALI BELDHAUR, DISTRICT KHAGARIA.
91. GAYANAND RAJAK S/O LAKSHMAN RAJAK MADHYA VIDYALAYA, GAUDACHAK, ALAULI, DISTRICT KHAGARIA.
92. AMARDEV TIWARI S/O VISHNUDEV TIWARI MADHYA VIDYALAYA, SONAMNAKI, ALAULI, DISTRICT KHAGARIA.
93. NIRAJ JS/O RAGHUVIR PD. CHAURASIYA MADHYA VIDYALAYA, KATHAURA, DISTRICT KHAGARIA.
94. RANJIT KR. PASWAN S/O SATYNARAYAN PASWAN MADHYA VIDYALAYA, SHAHARBANNI, ALAULI, DISTRICT KHAGARIA.
95. AJAY KUMAR S/O RAJENDRA PANDIT ASSISTANT TEACHER, GRILS MIDDLE SCHOOL, KANJAN, BALDAUR BLOCK, DISTRICT KHAGARIA.
96. NAVIN KUMAR S/O SURYA NARAYAN SINGH MADHYA VIDYALAYA, AMAUSI, ALAULI, DISTRICT KHAGARIA.
97. SAJJAN KUMAR S/O DAMODAR PASWAN MADHYA VIDYALAYA, DAHMA, ALAULI, DISTRICT KHAGARIA.
.... .... Appellants/Petitioners Versus
1. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, EDUCATION DEPARTMENT, GOVT. OF BIHAR, PATNA.
2. THE DIRECTOR, PRIMARY EDUCATION, EDUCATION DEPARTMENT, GOVT. OF BIHAR, PATNA.
3. THE REGIONAL DEPUTY DIRECTOR OF EDUCATION, PATNA.
4. THE DISTRICT EDUCATION OFFICER, PATNA.
5. THE DISTRICT PROGRAMME OFFICER (ESTABLISHMENT), PATNA.
.... .... Respondents ====================================================== with Letters Patent Appeal No.1652 of 2013 IN Civil Writ Jurisdiction Case No. 14739 of 2012 ======================================================
1. RAJDEO PRASAD S/O LATE RAMSWARUP YADAV R/O VILLAGE- TADAPAR, P.O- TUNGI, P.S- DIPNAGAR, DISTRICT- NALANDA.
2. SUBODH KUMAR S/O LATE SHIVNANDAN PRASAD R/O VILLAGE- PAHARPUR, P.O+ P.S- BIHARSHARIFF, DISTRICT- NALANDA.
3. SHAILESH KR. VIDHARTHI S/O LATE MUNNI LAL R/O VILLAGE- SATOKHARI, P.O- NAHUV, P.S- CHHABILAPUR, DISTRICT- NALANDA.
4. PANDEY ALOK KR. SHARMA S/O LATE PANDEY ASHVINI KR. SHARMA R/O VILLAGE + P.O- KARAYPARSHURAI, P.S- HILASA, DISTRICT- NALANDA.
5. ANIL KUMAR S/O LATE PARMESHWAR PD. SINGH R/O VILLAGE- MEHATARAVA, P.O- BHATAHAR, P.S- THARTHARI, DISTRICT-N ALANDA.
6. ANJANI KUMAR S/O LATE AKHILESHWAR PD. SINHA R/O Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 17 MOHALLA- KAMARUDDINGANJ, P.S- BIHARSHARIF, DISTRICT- NALANDA.
7. SATISH KUMAR RAI S/O LATE RAMBABU PRASAD R/O VILLAGE SAIDPUR, P.O- KARAUTA, DISTRICT- NALANDA.
8. SUDHIR KUMAR RAI S/O LATE VIJAY KUMAR R/O VILLAGE+ P.O- KACHAHARIA, VIA- BHATAHAR, P.S- CHANDI, DISTRICT- NALANDA.
9. MADAN MURARI SINGH S/O LATE SHIKHIR NARAYAN SINGH R/O VILLAGE+ P.O- GAJIPUR, P.S- GIRIYAK, DISTRICT- NALANDA.
10. UPENDRA KUMAR S/O LATE HARIKISHOR PRASAD R/O VILLAGE BABHANDIHA, KESHOPUR, P.S- HILASA, DISTRICT- NALANDA.
11. KEDARNATH SINHA S/O LATE SHRIDHAR PRASAD R/O VILLAGE+ P .O- PAROHA, P.S- MANPUR, DISTRICT- NALANDA.
12. KUMAR RAJIV RANJAN S/O LATE JAGADISH PRASAD R/O VILLAGE- MAKUNDAN BIGHA, P.O- JAITPUR, P.S- CHANDI, DISTRICT- NALANDA.
13. NAGENDRA PRASAD S/O LATE VISHNUDEV MAHATO R/O VILLAGE KASHI BIGHA, P.O- REUS, P.S JAIRAMPUR, MOR, DISTRICT- SHEKHAPUR.
14. BRAJKISHOR PRASAD S/O LATE DEVNANDAN PRASAD R/O VILLAGE- MAHESHPURDIH, P.O- YOGIPUR, P.S- HILASA, DISTRICT- NALANDA.
15. SANJAY KUMAR S/O LATE JAGADISH PRASAD R/O VILLAGE- PACHASA, P.O- MORATALAB, P.S- RAHUI, DISTRICT- NALANDA.
16. VIRESH KUMAR S/O LATE YUGAL KISHOR PRASAD R/O VILLAGE- CHHOTI PAHARI, P.O+ P.S- SOHSARAI, DISTRICT- NALANDA.
17. VINAY KR.SINHA S/O LATE KALIKANAND SINGH R/O VILLAGE- ISHAPUR, P.O- AJANAURA, P.S- NURSARAI, DISTRICT- N ALANDA.
18. SHAILESH KUMAR S/O LATE BYAS SINGH R/O VILLAGE+ P.O- PAKASIYAVA, P.S- HILASA, DISTRICT- NALANDA.
19. MRUTYUNJAY KUMAR S/O LATE RAMCHANDRA PRASAD R/O VILLAGE CHANDU BIGHA, P.O- ASHARHI, P.S- HILASA, DISTRICT- NALANDA.
20. ARBIND KUMAR S/O LATE NAND KISHORE PANDEY R/O VILLAGE- NIRPUR, P.O- GANPURA, P.S- NURSARAI, DISTRICT- NALANDA.
21. SHIVKUMAR PRASAD S/O LATE BRAHMDEO MISTRI R/O VILLAGE MAIJARA, P.O- MADHAR, P.S- VEN, DISTRICT- NALANDA.
22. NARENDRA KUMAR S/O LATE ABDHESH PRASAD R/O VILLAGE- KUNDAPAR, P.O- AKANGARDIH, P.S- AKANGARSARAI, DISTRICT- NALANDA.
23. SATISH KUMAR S/O LATE BALDEV PRASAD R/O VILLAGE+ P.O- SIRNAVA, P.S- CHANDI, DISTRICT- NALANDA.
24. UMASHANKAR DIKSHIT S/O LATE SIYASHARAN SINGH R/O VILLAGE- RAMNAGAR MAHANTTA, P.O- GIRIYAK, DISTRICT- NALANDA.
25. AJAY KR. SINHA S/O LATE BHAGBAT PRASAD R/O VILLAGE- DATU BIGHA, P.O- O.P, P.S- AUNGARI, DISTRICT- NALANDA.
Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 1826. MD. SAMI AHAMAD S/O LATE MD. AINULHODA R/O MOHALLA- MAHUATOL, P.O+ P.S- SONBARSA, DISTRICT- NALANDA.
27. VIRENDRA KUMAR SINGH S/O LATE CHHOTELAL SINGH R/O VILLAGE KARINGAPUR, P.O- ITAURA, P.S- MANPUR, DISTRICT- NALANDA.
28. RAMKRISHNA KR. SINGH S/O LATE ATVARI PD. SINHA R/O VILLAGE- KESHOPUR, P.O+ P.S- TELHARA, DISTRICT- NALANDA.
29. ANIL KUMAR S/O LATE SHIVSHARAN PRASAD R/O VILLAGE+ P.O- BISAI BIGHA, P.S- AUNGARI, DISTRICT- NALANDA.
30. RANJIT KUMAR SINHA S/O LATE SUKHADEO PD. SINHA R/O VILLAGE- HAJIPUR, P.O- JHUNATHI, P.S- SHANKARPUR.
31. ANIL KUMAR S/O LATE KULDIP PRASAD R/O VILLAGE- IMAMGANJ, P.S- KINJAR, DISTRICT- ARBAL.
32. RANJIT KUMAR S/O LATE PARMESHWAR PRASAD R/O VILLAGE DARAVA BIGHA, P.O+ P.S- AKANGARDIH, DISTRICT- NALANDA.
33. KUMARI BINDU SINHA S/O LATE JAGESHWAR PRASAD R/O VILLAGE- JAGDISHPUR, P.O- NIRPUR, P.S+ DISTRICT- NALANDA.
34. SATISH KUMAR S/O LATE SHYAMBIHARI PRASAD R/O VILLAGE MANPURVA, P.O- KAPISYAVA, P.S- HILASA, DISTRICT- NALANDA.
35. PRAVIND KR. RATNAKAR S/O LATE RAMCHANDRA PRASAD R/O VILLAGE- KURMI BIGHA, P.O+ P.S- HILASA, DISTRICT- NALANDA.
36. ANUP KUMAR SINHA S/O LATE ANAND MOHAN PRASAD R/O VILLAGE+ P.O- TARMA, P.S- BAJIRGANJ, DISTRICT- GAYA
37. DHANANJAY KUMAR S/O LATE CHANDRIKA PRASAD R/O VILLAGE+ P.O- AKAIR, P.S- NAGARNAUSA ( CHANDI), DISTRICT- NALANDA.
38. SATISH KUMAR S/O LATE BRAJNANDAN PRASAD R/O VILLAGE+ P.O- BANSBIGHA, P.S- DHANARUA, DISTRICT- PATNA.
39. JAYRAM CHAKRAVARTI S/O LATE RAMSWARUP PRASAD R/O VILLAGE+ PO- DIYAVA, P.S- KARAY- PARSURAY, DISTRICT- NALANDA.
.... .... Appellant/s Versus
1. THE STATE OF BIHAR.
2. THE PRINCIPAL SECRETARY, EDUCATION DEPARTMENT, GOVT. OF BIHAR, PATNA.
3. THE DIRECTOR, PRIMARY EDUCATION, EDUCATION DEPARTMENT, GOVT. OF BIHAR, PATNA.
4. THE DISTRICT MAGISTRATE, MUZAFFARPUR, DISTT.- MUZAFFARPUR.
5. THE DISTRICT EDUCATION OFFICER, MUZAFFARPUR, DISTT.- MUZAFFARPUR.
6. THE DISTRICT PROGRAMME OFFICER ( ESTABLISHMENT), MUZAFFARPUR, DISTT.-MUZAFFARPUR.
7. THE HEADMASTER NATIONALIZED MIDDLE SCHOOL, MANIKPUR ANCHAL- SARAIYA, DISTT. MUZAFFARPUR
8. RAM BARAN BAITHA SON OF SRI DHODHAI BAITHA RESIDENT OF VILLAGE - DATAPUR, P.O. BASANTPUR PATTI, P.S. Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 19 SARAIYA, DISTRICT - MUZAFFARPUR, PRESENTLY POSTED AS AN ASSISTANT TEACHER IN NATIONALIZED MIDDLE SCHOOL, MANIKPUR, ANCHAL - SARAIYA, DISTRICT - MUZAFFARPUR .... .... Petitioner /Respondent/s ====================================================== with Letters Patent Appeal No.1653 of 2013 IN Civil Writ Jurisdiction Case No. 14739 of 2012 ======================================================
1. SHAILENDRA KISHORE JARUHAR S/O NAWAL KISHOR PRASAD UPGRADED M.S RAWAL BIGHA, POST- KUNDA,P.S- MUFFASIL AURANGABAD, DEO, DISTT- AURANGABAD.
2. OM PRAKASH AGARWAL S/O RAMANAND PRASAD GRIL M.S. NAVINAGAR, P.O+ P.S- NAVINAGAR, AURANGABAD, DISTT- AURANGABAD.
3. AKHILESH TIWARI S/O BINDESHWAR TIWARI M.S. BHAKHARUA, P.O+ P.S- DAUDNAGAR, DISTT- AURANGABAD.
4. RANJAN KUMAR S/O DINESH KUMAR SINGH P.S- SOKHEYA, P.O- IBRAHIMPUR, P.S- MUFFASIL, AURANGABAD, DISTT- AURANGABAD.
5. RAJU CHOUDHARY S/O SHALITAR CHOUDHARI M.S. AMBA, P.O+P.S- AMBA KUTUMBA, DISTT- AURANGABAD.
6. DHARMENDRA KUMAR SINGH S/O MADAN SINGH M.S IBRAHIMPUR, P.S- FESAR, DISTT- AURANGABAD.
7. RAMESH KUMAR S/O MUNENDRA KUMAR SINHA ABHYAS M.S SHAHPUR, AURANGABAD, DISTT- AURANGABAD.
8. DHARMENDRA KUMAR S/O RAM IQBAL RAM M.S. SIRIS, BARUN, DISTT- AURANGABAD.
9. MD. MINHAJUL ISLAM S/O MD. ABUSALEH HUSAIN M.S. BHARTHOULI ( HINDI), AURANGABAD, DISTT- AURANGABAD.
10. MD. AINUL HAQUE S/O MD. KHALIL ANSARI UR. P.S- PURANSHAHAR, DAUDNAGAR, DISTT- AURANGABAD.
11. CHANDRASHEKHAR PRASAD SAHU S/O SHIVDAYAL SAHU M.S DADHPA, KUTUMBA, DISTT- AURANGABAD.
12. RAJESH KUMAR SINGH S/O MUNESHWARI SINGH NABINAGAR, M.S., DISTT- AURANGABAD.
13. MD. WAKIL ANSARI S/O MD. RASHID ANSARI GIRL UR. M.S. ARATHUA, RAFIGANJ, DISTT- AURANGABAD.
14. AJIT KUMAR S/O AMRIT CHOUDHARI ADARSH M.S. BABHANDI, DISTT- AURANGABAD.
15. SANTOSH KUMAR S/O MATHURA CHOUDHARI M.S BIJOI AURANGABAD, DISTT- AURANGABAD.
16. JAYCHAND RAM S/O RAMSAMUJH RAM M.S DHOBDIHA, NABINAGAR, DISTT- AURANGABAD.
17. RENU LATA D/O DEVLA RAM M.S LATA AMAUNA, DISTT- AURANGABAD.
18. DHANANJAY PRASAD S/O LALAN PRASAD M.S. NARSINGHA, AURANGABAD, DISTT- AURANGABAD.
19. UMESH PRAJAPAT S/O VIPAT PRAJAPAT M.S. DIHURI, GOH, DISTT- AURANGABAD.
20. AKHILESH PRASAD S/O RAJENDRA PRASAD M.S UNTHU, Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 20 AURANGABAD, DISTT- AURANGABAD.
21. YOGENDRA KUMAR RAI S/O RAMNARESH RAI M.S BELI AURANGABAD, DISTT- AURANGABAD.
22. RAMRANJAN SINGH S/O MOHAN SINGH M.S KHAIRABIND, AURANGABAD, DISTT- AURANGABAD.
23. RAJENDRA PRASAD S/O VISHVANATH PRASAD M.S. PADRAWAN, DISTT- AURANGABAD.
24. BHARAT CHAUDHARI S/O RAMASHRAY CHAUDHARI M.S. HABASPUR, BARUN, DISTT- AURANGABAD.
25. NANDKESHWAR BAITHA S/O RAMPRASAD BAITHA M.S.MANJHAR, AURANGABAD, DISTT- AURANGABAD.
26. NANDKISHOR PRASAD S/O DWARIKA PRASAD UR. M.S BAHUARA, AURANGABAD, DISTT- AURANGABAD.
27. NANDKISHOR SINGH S/O GOPAL PRASAD SINGH M.S. ATROULI, OBRA,DISTT- AURANGABAD.
28. RAJESH KUMAR S/O RAMGATI RAM M.S AYUKI, RAFIGANJ, DISTT-AURANGABAD
29. DHARMENDRA KUMAR S/O JAGDISH SINGH YADAV M.S SAHEYA, AURANGABAD, DISTT- AURANGABAD.
30. RIJWAN AHMAD S/O QYAMUDDIN UR. P.S- DARJIBIGHA, MADANPUR, DISTT- AURANGABAD
31. AJIT KUMAR SINGH S/O KRISHNA PRASAD SINGH M.S RIYUR, BARUN, DISTT- AURANGABAD.
32. KRISHNA KUMAR CHOUDHARI S/O TAPESHWAR CHOUDHARI M.S DARHA, GOH, DISTT- AURANGABAD.
33. AJAY KUMAR RANJAN S/O RAMBILASH PRASAD M.S TARADIH, MADANPUR, DISTT- AURANGABAD.
34. VIJAY KUMAR SINGH S/O SARYU SINGH M.S TENDUA BIND, BARUN, DISTT- AURANGABAD.
35. SATISH KUMAR S/O SHIVSHANKAR RAM M.S SADURI KARMA, BARUN, DISTT- AURANGABAD.
36. ANIL KUMAR S/O RAMPRAVESH RAM M.S. KHAJURI, BARUN, DISTT- AURANGABAD.
37. MD. FARMANULLAH S/O MD. SAFIQ AHMED M.S HATHIL PARSAWA, KUTUMBA, DISTT- AURANGABAD
38. AMOD KUMAR S/O RAMKRIPAL RAM M.S KARMABHAGWAN, AURANGABAD, DISTT- AURANGABAD.
39. MAHTAB ALAM S/O ABDULLA KAISH U.M.S. SIRIS, BARUN, DISTT- AURANGABAD.
40. ALOUDDIN ANSARI S/O JALAUDDIN ANSARI P.S- KASIMBIGHA, OBRA, DISTT- AURANGABAD.
41. SANJAY KUMAR S/O RAJARAM PASWAN U.M.S PATEYA, MADANPUR, DISTT- AURANGABAD.
42. TAPESHWAR KUMAR S/O BIPAT RAM M.S. BERI, MADANPUR, DISTT- AURANGABAD.
43. ANIRUDH PRASAD S/O SAHDUR MEHTA P.S- KASIMBIGHA, OBRA, DISTT- AURANGABAD.
44. SUNIL KUMAR SINGH S/O GOPAL PRASAD SINGH M.S. RATWAR, OBRA, DISTT- AURANGABAD.
45. MITHLESH KUMAR S/O MOTILAL SINGH M.S. PAYARIYA, RAFIGANJ, DISTT- AURANGABAD.
46. RAJENDRA KUMAR S/O KAMESHWAR RAM M.S KARMAKALA, DAUDNAGAR, DISTT- AURANGABAD.
Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 2147. NANDLAL RAM S/O SITARAM M.S. DESHPUR, KUTUMBA,DISTT- AURANGABAD.
48. LALDEO KUMAR S/O RAMCHANDRA RAM M.S. SHEKHPURA GOH, DISTT- AURANGABAD.
49. RAM PRAVESH YADAV S/O RAMDUTT SI NGH M.S. SALAIYA, NAVINAGAR, DISTT- AURANGABAD.
50. RAJESHWAR SINGH S/O MAHADEV SINGH M.S. AAT, MADANPUR, DISTT- AURANGABAD.
51. JITENDRA KUMAR S/O BAIJNATH PRASAD M.S. MANJHAR, AURANGABAD, DISTT- AURANGABAD
52. MD.REYAJ AHMED S/O MUSTAQ AHMED M.S SILARH, DEO, DISTT- AURANGABAD.
53. SANJEEV KUMAR GUPTA S/O MOTILAL PRASAD M.S. YARI AURANGABAD,DISTT- AURANGABAD.
54. MANJU KUMARI D/O BHUNESHWAR PRASAD SINGH M.S. BHERIA, AURANGABAD, DISTT- AURANGABAD
55. VIKASH PASWAN S/O KALI PASWAN M.S. JUDAHI, MADANPUR, DISTT- AURANGABAD.
56. UMA SHANKAR BAITHA S/O JUDAGIR BAITHA M.S. DEVDHARI, DEO, DISTT- AURANGABAD.
57. LAV KUMAR S/O DEVNANDAN PRASAD M.S. PIPRA, NAVINAGAR, DISTT- AURANGABAD.
58. SUNIL KUMAR S/O BASANT CHOUDHARI P.S- NEPWA, DEO, DISTT- AURANGABAD.
59. RAJESH KUMAR CHOUDHARI S/O LALAN CHOUDHARI P.S- AJANIA, DEO, DISTT- AURANGABAD
60. DILIP KUMAR S/O RAMSEWAK MISTRY M.S. BAIRIYA, NAVINAGAR, DISTT- AURANGABAD.
61. SUKDEV RAM S/O RAJIGIR RAM M.S. RAJBARIYA KALA, NAVINAGAR, DISTT- AURANGABAD.
62. DHIRENDRA KUMAR S/O GULABCHAND RAM M.S. SAREYA, GOH,DISTT- AURANGABAD.
63. SURESH PRASAD S/O RAMDAS SINGH M.S DHANAV, OBRA, DISTT- AURANGABAD.
64. VINDHYACHAL CHOUDHARI S/O MUNSHI CHAUDHARI M.S OBRA, OBRA, DISTT- AURANGABAD.
65. RAJBIHARI KUMAR S/O LAXMAN RAM M.S. DAMARIBIGHA,NAVINAGAR, DISTT- AURANGABAD
66. DILIP KUMAR S/O MAHESHWAR RAM P.S- JOBE, NAVINAGAR, DISTT- AURANGABAD
67. RAVINDRA KUMAR S/O DHANESHWAR PRASAD M.S BARIYA NAVINAGAR, DISTT- AURANGABAD
68. MAHENDRA MOCHI S/O LAXMAN MOCHI M.S. RAMNAGAR, NAVINAGAR, DISTT- AURANGABAD.
69. LALAN PRASAD SINGH S/O JOGESHWAR SI NGH P.S- DARAR, NAVINAGAR,DISTT- AURANGABAD.
70. DAYANAND PASWAN S/O KAMTA RAM M.S SHEKHPURA, GOH, DISTT- AURANGABAD.
71. AMBUJ KUMAR SINGH S/O MEGHNATH SINGH M.S LOHARI, GOH, DISTT- AURANGABAD.
72. BRAJESH KUMAR PASWAN S/O CHARITRA PASWAN M.S. JHIKATIA, GOH, DISTT- AURANGABAD.
73. JAIRAM KUMAR S/O BRIJNANDAN DAS P.S- CHANKAP, Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 22 KUTUMBA, DISTT- AURANGABAD.
74. RAJHENDRA KUMAR RAKESH S/O SOHRAI RAM M.S. TENDUA, RAFIGANJ, DISTT- AURANGABAD.
75. JAINUL ABEDDIN S/O MD. JAHIR M.S. CHITARSARI, RAFIGANJ, DISTT- AURANGABAD.
76. UMA PRASAD S/O RAMCHALITRA PRASAD M.S. KETAKI, DEO, DISTT- AURANGABAD.
77. SHYAMLEKHA GAHLAUT S/O RAMCHALITRA GAHLAUT P.S- BHADWADIH, RAFIGANJ, DISTT- AURANGABAD.
78. SHIVKUMAR PRAJAPATI S/O DEVNANDAN PRAJAPATI M.S. AMARPURA-II, RAFIGANJ, DISTT- AURANGABAD.
79. AJAY RAJAK S/O TRIVENI RAJAK P.S- MALUK BIGHA, RAFIGANJ,DISTT- AURANGABAD.
80. LALAN DAS S/O DEVNANDAN DAS M.S. CHITARSARI, RAFIGANJ, DISTT- AURANGABAD.
81. RAM KUMAR PRASAD S/O MAHADEV PRASAD M.S. GORDIHA, RAFIGANJ, DISTT- AURANGABAD.
82. ASHOK KUMAR S/O RAVACHAN DAS M.S. AKAUNA, OBRA, DISTT- AURANGABAD.
83. MD. SARHAD ALAM S/O ALLAHRAKHU P.S- JAMHOR-2, AURANGABAD, DISTT- BEGUSARAI.
84. YAMUNA KUMAR AJAD S/O RAMBILASH RAM P.S- JAMHOR- 2, AURANGABAD, DISTT- AURANGABAD.
85. SAVITA KR. CHAURASIA D/O DASHRATH PRASAD CHAURASIA M.S. KHEMCHAND, BIGHA, DEO, DISTT- AURANGABAD.
86. ATIKURRAHMAN S/O MD. KALAM U.M.S. CHATAR, OBRA, DISTT- AURANGABAD.
87. MD. TAUHID ALAM S/O MD. REYAJUDDIN M.S. BAKAN, AURANGABAD, DISTT- AURANGABAD.
88. CHANDRASHEKHAR SINGH S/O RAMJI PRASAD M.S. CHATRA, DEO, DISTT- AURANGABAD.
89. BABULAL RAM S/O BINDESHWARI RAM M.S. SIMRA, KUTUMBA,DISTT- AURANGABAD.
90. PRABHAT RANJAN S/O GOVIND PRASAD M.S. GAHANA, HASPURA, DISTT- AURANGABAD
91. RAVINDRA PRASAD S/O CHANDRADEV PRAKASH M.S. AMAUNA, DAUDNAGAR,DISTT- AURANGABAD.
92. VIVEK KUMAR S/O BALRAM SINGH M.S. SADHAIL, MADANPUR, DISTT- AURANGABAD.
93. DINESH PASWAN S/O DEVENDRA PASWAN U.M.S. NIMA, MADANPUR, DISTT- AURANGABAD.
94. MITHLESH KUMAR S/O KAILASH SINGH M.S. MADARPURA, AURANGABAD, DISTT- AURANGABAD.
95. AJAY KUMAR S/O RAMSWARUP DAS M.S. JAIHINDTENDUA, NAVINAGAR, DISTT- AURANGABAD.
96. ASHOK KUMAR S/O MOTILAL SINGH M.S. JAKHIMM, RAFIGANJ, DISTT- AURANGABAD.
97. SINESH RAM S/O SUNARIK RAM M.S. SONDIH, MADANPUR, DISTT- AURANGABAD
98. RAJ KUMAR PRASAD S/O RAMESHWAR SAO M.S. BERI, MADANPUR, DISTT- AURANGABAD.
99. PANKAJ S/O KAULESHWAR PRASAD U.R M.S. NEMATPUR, Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 23 AURANGABAD, DISTT- AURANGABAD.
100. DHIRAMAN RAM S/O RAMDENI RAM P.S- NAROLA, OBRA, DISTT- AURANGABAD.
101. RANJEET KUMAR RATNA S/O RAMANAND SINGH M.S. ANGRAHI, DAUDNAGAR, DISTT- AURANGABAD
102. RAJESH KUMAR S/O BIGAN RAM M.S. ANCHHA, DAUDNAGAR, DISTT- AURANGABAD.
103. ASHOK KUMAR S/O GUPTESHWAR SINGH M.S. AMAUNA, DAUDNAGAR,DISTT- AURANGABAD.
.... .... Appellant/s Versus
1. THE STATE OF BIHAR.
2. THE PRINCIPAL SECRETARY, EDUCATION DEPARTMENT, GOVT. OF BIHAR, PATNA.
3. THE DIRECTOR, PRIMARY EDUCATION, EDUCATION DEPARTMENT, GOVT. OF BIHAR, PATNA.
4. THE DISTRICT MAGISTRATE, MUZAFFARPUR, DISTT.- MUZAFFARPUR.
5. THE DISTRICT EDUCATION OFFICER, MUZAFFARPUR, DISTT.- MUZAFFARPUR.
6. THE DISTRICT PROGRAMME OFFICER ( ESTABLISHMENT), MUZAFFARPUR, DISTT.-MUZAFFARPUR.
7. THE HEADMASTER NATIONALIZED MIDDLE SCHOOL, MANIKPUR ANCHAL- SARAIYA, DISTT. MUZAFFARPUR
8. RAM BARAN BAITHA SON OF SRI DHODHAI BAITHA RESIDENT OF VILLAGE - DATAPUR, P.O. BASANTPUR PATTI, P.S. SARAIYA, DISTRICT - MUZAFFARPUR, PRESENTLY POSTED AS AN ASSISTANT TEACHER IN NATIONALIZED MIDDLE SCHOOL, MANIKPUR, ANCHAL - SARAIYA, DISTRICT - MUZAFFARPUR .... .... Respondent/s ====================================================== with Letters Patent Appeal No.1654 of 2013 IN Civil Writ Jurisdiction Case No. 14739 of 2012 ======================================================
1. RAVISHANKAR UPADHYAY S/O LATE RAMSAKAL UPADHYAY M.S.KUNJ ( BHABUA), DISTRICT- BHABUA KAIMUR
2. BHARAT RAM S/O BANSI RAM U.M.S. KOHARI, BABUA KAIMUR, DISTT- BHABUA, KAIMUR.
3. BRAJESH KUMAR S/O LATE BHIM RAM U.M.S. PALKA, BHABUA KAIMUR,DISTT- KAIMUR AT BHABUA.
4. SURENDRA KUMAR PASWAN S/O SRI RAM PASWAN M.S.KUNJ, BHABUA, KAIMUR, DISTT- KAIMUR BHABUA.
5. SHIOMUNI RAM S/O CHHANGUR RAM S/O SIKTHI, DISTT- BHABUA.
6. BRAJESH KUMAR SINGH S/O BHAGWAN SINGH M.S. BHARIGAWAN, DISTT- BHABUA KAIMUR.
7. RAJESH KUMAR GUPTA S/O RAM KUMAR PRASAD M.S. BARHULI, BHABUA, KAIMUR, DISTT- BHABUA KAIMUR.
Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 248. PHULAN KUMAR RAM S/O LATE NAGA BIND U.M.S. DHORI, BHABUA KAIMUR, DISTT- BHABUA, KAIMUR.
9. RAM PRAVESH KUMAR S/O RAM PUJAN SINGH P.S- BHABUA- 25, KAIMUR, DISTT- BHABUA, KAIMUR.
10. AMAR KUMAR AGRAWAL S/O LATE KAMLAKANT AGRAWAL, GIRLS, P.S- KABAR, BHABUA, KAIMUR, DISTT- BHABUA, K AIMUR.
11. POONAM KUMARI S/O RAM BELASH RAM M.S NUAON, KAIMUR, DISTT- BHABUA KAIMUR.
12. YOGENDRA SINGH S/O LATE SRI NIWAS SINGH P.S- DIHRA, BHABUA KAIMUR, DISTT- BHABUA KAIMUR.
13. KAMESHWAR SINGH S/O LATE RAGHUNATH SINGH SC U.M.S. SIKTHI, BHABUA KAIMUR, DISTT- BHABUA KAIMUR.
14. ABHINESH KUMAR SINGH S/O LATE RAM PYARE SINGH U.M.S. SHARANGPUR, BHABUA KAIMUR, DISTT- BHABUA KAIMUR.
15. SABITA KUMARI D/O RAM BELASH RAM P.S- BHABUA-2, KAIMUR, DISTT- BHABUA KAIMUR.
16. DYASHANKAR LAL S/O LATE SUDAMA LAL M.S. BHEKASH, BHABUA KAIMUR, DISTT- BHABUA KAIMUR.
17. MOHAN RAM S/O PALAKDHARI RA SC, P.S- NUAON, NUAON, KAIMUR, DISTT- BHABUA KAIMUR.
18. RAJESH KUMAR GUPTA S/O LATE RAM ADHAR SAH M.S ADHAURA, KAIMUR, DISTT- BHABUA KAIMUR.
19. RANJEET PRASAD S/O LATE KUBER PRASAD M.S LODIPUR, CHAINPUR KAIMUR, DISTT- BHABUA KAIMUR.
20. ASHOK KUMAR VIJAY S/O DHANANJAY RAM U.M.S. BHAGWATIPUR, CHAINPUR, KAIMUR, DISTT- BHABUA KAIMUR.
21. MANOJ KUMAR SRIWASTWA S/O RAJ KISHORE LAL M.S. HATTA, CHAINPUR KAIMUR, DISTT- BHABUA KAIMUR.
22. SUNIL KUMAR SINGH S/O JAG NARAYAN PRASAD U.M.S. ISHAPUR, CHAINPUR, KAIMUR, DISTT- BHABUA, KAIMUR.
23. ARJUN RAM S/O RAM RUP RAM U.M.S. KALYANIPUR, CHAINPUR, KAIMUR, DISTT- BHABUA KAIMUR.
24. KANHAIYA RAM S/O SHANKAR RAM M.S. MATTA, CHAINPUR KAIMUR, DISTT- BHABUA KAIMUR.
25. DAUD SHAH S/O BABBAN SHAH M.S. LODIPUR, CHAINPUR KAIMUR, DISTT- BHABUA KAIMUR.
26. AJAY KUMAR RAM S/O SUKHRAM RAM U.M.S. MAHULA, CHAINPUR KAIMUR, DISTT- BHABUA KAIMUR.
27. SHIO MURAT SINGH S/O LATE RAM NAGINA SINGH U.M.S. NARSINGHPUR, CHAINPUR KAIMUR, DISTT- BHABUA KAIMUR.
28. MADAN KUMAR SINGH S/O LATE DEVKI NANDAN SINGH P.S- GOBARAKSH BHAGWANPUR, KAIMUR,, DISTT- BHABUA KAIMUR.
29. LAL BAHADUR RAM S/O LATE MISHRI RAM M.S. ORGAIO, BHAGWANPUR, KAIMUR , DISTT- BHABUA KAIMUR.
30. MD. SHAHNAWAJ S/O MD. JAN ANSARI U.M.S. TENDUA, RAMPUR, KAIMUR, DISTT- BHABUA KAIMUR
31. RAM AYODHAYA PAL S/O LATE RAM GAHAN PAL M.S. KHAJURA RAMPUR KAIMUR, DISTT- BHABUA KAIMUR.
32. BALDEO SINGH S/O LATE MUNNI SINGH U.M.S. AUSAN, BHAGWANPUR, KAIMUR DISTT- BHABUA KAIMUR.
Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 2533. RAMJEE KUMAR S/O JAYRAM PRASAD U.M.S. KESHARI, CHAND, KAIMUR, DISTT- BHABUA KAIMUR.
34. BIHARI PAL S/O RAM SAGAR PAL M.S. KHAJURA, RAMPUR KAIMUR, DISTT- BHABUA KAIMUR.
35. RAM LAL SINGH S/O LATE SHAHEB SINGH P.S- KUKURADH, BHABUA KAIMUR, DISTT- BHABUA KAIMUR.
36. ALOK KUMAR S/O RAMAKANT PANDEY U.M.S. AHIRAON RAMPUR KAIMUR, DISTT- BHABUA, KAIMUR.
37. MUNNA PAL S/O RAM NAGINA PAL G.M.S. BHABUA- 25, KAIMUR, DISTT- BHABUA, KAIMUR.
38. SANJAY KUMAR S/O SURYABANSH PRASAD U.M.S. GAURA, BHAGWANPUR KAIMUR, DISTT- BHABUA, KAIMUR.
39. PRAMOD KUMAR S/O SHIO PRASAD SINGH U.M.S. JAITPUR KHURD, BHAGWANPUR KAIMUR, DISTT- BHABUA KAIMUR.
40. BIKRMA RAM S/O LATE JUTHI RAM M.S. BASAWA, KUDRA KAIMUR, DISTT- BHABUA KAIMUR.
41. VIRENDRA KUMAR PAL S/O RAM NATH PAL P.S- JEHANABAD, KUDRA KAIMUR, DISTT- BHABUA, KAIMUR.
42. NAGENDRA KUMAR S/O SHYAM BIHARI PAL P.S- LALAPUR, KUDRA KAIMUR, DISTT- BHABUA KAIMUR.
43. JAY KRISHNA PAL S/O LATE RAM SAKAL PAL P.S- VISHUNPURA, KUDRA KAIMUR, DISTT- BHABUA KAIMUR.
44. BIRENDRA KUMAR CHAUDHARI S/O RAMBRIKSH RAM U.M.S. RAMPUR, KUDRA KAIMUR, DISTT- BHABUA KAIMUR.
45. RAKESH KUMAR SINGH S/O DAMODAR SINGH M.S. FAKARABAD, KUDRA, KAIMUR, DISTT- BHABUA KAIMUR.
46. YAMUNA PAL S/O LATE NATHUNI PAL M.S- KEWDHI, KUDRA KAIMUR, DISTT- BHABUA KAIMUR.
47. RAM PRAVESH RAM S/O LATE DASHRATH RAM U.M.S. AMIRTHA, KUDRA KAIMUR, DISTT- BHABUA KAIMUR.
48. DEEPAK KUMAR S/O RAMJEE PRASAD P.S- KURAH, MOHANIA KAIMUR, DISTT- BHABUA KAIMUR.
49. SANTOSH KUMAR SINGH S/O SRI KRISHNA SINGH U.M.S. RASULPUR KARMAURI, MOHANIA KAIMUR, DISTT- BHABUA KAIMUR.
50. SHOBRAH KHALIPHA S/O ALI HASSAN KHALIPHA M.S. KATHEJ, MOHANIA, KAIMUR, DISTT- BHABUA KAIMUR.
51. BABBAN RAM S/O SHIO NARAYAN RAM P.S- DASHAUTI, MOHANIA KAIMUR, DISTT- BHABUA KAIMUR.
52. JUNG BAHADUR ALAKH S/O SHIO MURAT RAM U.M.S. MAHERA, MOHANIA, KAIMUR, DISTT- BHABUA KAIMUR.
53. KUMAR RAKESH MANI S/O PARAS NATH TIWARI M.S. KOTA, NUOAN KAIMUR, DISTT- BHABUA KAIMUR.
54. UMASHANKAR RAM S/O RAM DAHIN RAM P.S- MANOHARPUR, DURGAWATI KAIMUR, DISTT- BHABUA KAIMUR.
55. AASHUTOSH KUMAR S/O SHIO MANGAL RAY P.S- GAURA, NUAON KAIMUR, DISTT- BHABUA KAIMUR.
56. NAGENDRA TIWARI S/O RAM BILASH TIWARI P.S- MANOHARPUR, DURGAWATTI, KAIMUR, DISTT- BHABUA KAIMUR.
57. RAM NARAYAN RAM S/O PHAGU RAM P.S- KHARKHOLI, DURGAWATI KAIMUR, DISTT- BHABUA KAIMUR.
Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 2658. ONKARNATH PANDEY S/O VIDYADHAR PANDEY U.M. GADHWA, DURGAWATTI, KAIMUR, DISTT- BHABUA KAIMUR.
59. SUBHASH SINGH S/O LATE JAYNATH SINGH U.M.S. CHEHRAIYA, DURGAWATI, KAIMUR, DISTT- BHABUA, KAIMUR.
60. MOHAN RAM S/O RAM BRIKSH RAM U.M.S. KOCHARI, BHAGWANPUR KAIMUR, DISTT- BHABUA KAIMUR.
61. NARSINGH RAM S/O SAHTU RAM M.S.ORGAIO BHAGWANPUR KAIMUR, DISTT- BHABUA KAIMUR.
62. PADMAKAR PANDEY S/O LALJEE PANDEY U.M.S. LAHUR BARI, MOHANIA, KAIMUR, DISTT- BHABUA KAIMUR.
63. BHUPENDRA KUMAR SINGH S/O BIKRAM SINGH P.S- SONARA, RAMPUR KAIMUR, DISTT- BHABUA KAIMUR.
64. TARUN KANT PANDEY S/O LATE SUNDER PANDEY U.M.S. DEWARJI KALA, BHABUA, KAIMUR, DISTT- BHABUA KAIMUR.
65. MAHENDRA KUMAR S/O LATE MUNNI RAM M.S KUNJ ( BHABUA), DISTT- BHABUA KAIMUR.
66. MAHENDRA PRASAD SINGH S/O BIMAL KUMAR SINGH M.S. RAMGARH BHAGWANPUR, DISTT- BHABUA KAIMUR.
67. SACHCHIDANAND SINGH S/O SRIKANT SINGH P.S- GOBARACHH ( BHAGWANPUR), DISTT- BHABUA KAIMUR.
68. PRATAP ROY S/O SANKATHA ROY U.M.S. PARMALPUR ( BHAGWANPUR), DISTT- BHABUA KAIMUR.
69. SURYANATH PRASAD S/O BANGA RAM M.S PIYA ( BHABUA), DISTT- BHABUA KAIMUR.
70. BANKATESHWAR DWIVEDI S/O YUGAL KISHOR U.M.S. BASANTPUR ( BHAGWANPUR), DISTRICT- BHABUA KAIMUR.
71. JAI PRAKASH SINGH S/O BIPIN BIHARI SINGH P.S- RUPAPATTI ( CHAINPUR) DISTT- BHABUA KAIMUR.
72. NAND KUMAR SINGH S/O RAMSURAT SINGH U.M.S. PACHPOKHARI ( KUDRA), DISTT- BHABUA KAIMUR.
73. ARVIND SINGH S/O LATE JAGDISH SINGH M.S. SUHAWAL ( CHAINPUR), DISTT- BHABUA KAIMUR.
74. DILIP KUMAR RAM S/O LATE KALPNATH RAM U.M.S MAHULA ( CHAINPUR), DISTT- BHABUA KAIMUR.
75. UMESH KUMAR S/O SITARAM PASWAN KANYA M.S. CHAINPUR ( CHAINPUR), DISTT- BHABUA KAIMUR.
76. RAVI KUMAR RANJAN S/O MATHURA PRASAD M.S ORGAI ( BHAGWANPUR), DISTT- BHABUA KAIMUR.
77. HIMANSHU KRISHNA RANJAN S/O JAWAHAR PRASAD P.S- JEHANABAD, HINDI ( KUDRA), DISTT- BHABUA KAIMUR.
78. PRABHU NARAYAN SINGH S/O RAMAGYA SINGH P.S- DEWARIYA ( MOHANIA) DISTT- BHABUA KAIMUR.
79. SITA RAM S/O LATE PARIKHA RAM P.S- MANOHARPUR ( DURGAWATI), DISTT- BHABUA KAIMUR.
80. ARUN KUMAR S/O SUDAMA BHAGAT U.M.S. PALKA ( BHABUA), DISTT- BHABUA KAIMUR.
81. SURENDRA PRASAD S/O RAMRAJ RAM U.M.S.KORI ( BHABUA) DISTT- BHABUA KAIMUR.
82. OM PRAKASH PATEL S/O RAMESH PATEL M.S. DANGARI ( KUDRA), DISTT- BHABUA KAIMUR.
83. BHARAT BHUSHAN S/O NANHAKU PASWAN U.M.S.AMARPURA ( MOHANIA) DISTT- BHABUA KAIMUR.
84. MD. MUSTAQ HUSSAIN ANSARI S/O U.URDU M.S. Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 27 STUWARGANJ MOHANIA, DISTT- BHABUA KAIMUR.
85. SHASHI KUMAR S/O MANAGER RAM U.M.S. CHAUBEYPUR ( NUAON), DISTT- BHABUA KAIMUR.
86. KAMLESH KUMAR S/O GANESHI SINGH U.M.S. BHAISAWALA ( KUDRA), DISTT- BHABUA KAIMUR.
87. MD. IRSAD ANSARI S/O ZABIULLAH ANSARI U.M.S. BAHERI ( RAMPUR), DISTT- BHABUA KAIMUR.
88. SHRI KANT SINGH S/O RAM NATH S INGH ABHYASARTH M.S. MOHANIA, DISTT- BHABUA KAIMUR.
89. RAM ASHISH SINGH S/O LATE SURESH SINGH M.S. MOKARI ( BHABUA), DISTT- BHABUA KAIMUR.
90. VIJAY KUMAR MISHRA S/O KALPNATH MISHRA U.M.S. KHIRI ( BHAGWANPUR), DISTT- BHABUA KAIMUR.
91. ANIL KUMAR SHRIVASTAV S/O AWADH BIHARI LAL M.S. BHEKASH ( BHABUA), DISTT- BHABUA KAIMUR.
92. DINESH KUMAR SINGH S/O RADHESHYAM SINGH M.S. SUHAWAL (CHAINPUR) DISTT- BHABUA KAIMUR.
93. UDAY PRATAP SINGH S/O LATE JAGDISH SINGH SC U.M.S. SIKATHI, DISTT- BHABUA KAIMUR.
94. SHIVPARSAN SINGH S/O LATE KAILASH SINGH URDU M.S. BABURA ( BHABUA), DISTT- BHABUA KAIMUR.
95. SACHCHIDA NAND GUPTA S/O BAL KUMAR PRASAD M.S. KHAJURA, RAMPUR, DISTT- BHABUA KAIMUR.
96. ARVIND SINGH S/O LATE MAHESHWARI SINGH M.S. BHAGWANPUR, DISTT- BHABUA KAIMUR.
97. SIKANDAR AJAM S/O AKBAR ALI ANSARI M.S ADHOURA ( ADHAURA), DISTT- BHABUA KAIMUR.
98. UMESH KUMAR SINGH S/O LATE SHIV DULAR SINGH M.S. KHAMIDAURA, ( DURGAWATI), DISTT- BHABUA KAIMUR.
99. RAMAKANT SINGH S/O LATE THAKUR PRASAD SINGH URDU, P.S- AKHALASPUR ( BHABUA), DISTT- BHABUA KAIMUR.
100. RAMSURAT RAM S/O LATE DOMA RAM M.S. BARAHULI ( BHABUA) DISTT- BHABUA KAIMUR.
101. RAVINDRA NATH PANDEY S/O PHULAN PANDEY U.M.S. DADARA, DISTT- BHABUA KAIMUR.
102. HARIDAS SHARMA S/O SANT PRASAD SHARMA M.S. DAHRAK ( RAMGARH) DISTT- BHABUA KAIMUR.
103. OM PRAKASH CHAUBEY S/O KRISHNA MURARI CHATURVEDI U.M.S. MIRIYAN ( BHABUA) DISTT- BHABHUA KAIMUR.
104. KASHI PRASAD S/O DUKHI RAM M.S. BAMAHAUR ( MOHANIA),DISTT- BHABUA KAIMUR.
105. VIDYASAGAR RAO S/O LATE JAI PRAKASH ROY SC. P.S MOKARI ( BHABUA), DISTT- BHABUA KAIMUR.
106. ARUN KUMAR S/O LATE ADITYA PRASAD SINGH P.S- BHABUA WARD NO. 18, DISTT- BHABUA KAIMUR.
107. RKESH KUMAR SRIVASTAVA S/O MOHAN PRASAD SRIVASTAVA M.S. MION ( BHABUA), DISTT- BHABUA KAIMUR.
108. RAKESH KUMAR SINGH S/O LATE KISHOR SINGH M.S. CHAND, DISTT- BHABUA KAIMUR.
.... .... Appellant/s Versus Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 28
1. THE STATE OF BIHAR.
2. THE PRINCIPAL SECRETARY, EDUCATION DEPARTMENT, GOVT. OF BIHAR, PATNA.
3. THE DIRECTOR, PRIMARY EDUCATION, EDUCATION DEPARTMENT, GOVT. OF BIHAR, PATNA.
4. THE DISTRICT MAGISTRATE, MUZAFFARPUR, DISTT.- MUZAFFARPUR.
5. THE DISTRICT EDUCATION OFFICER, MUZAFFARPUR, DISTT.- MUZAFFARPUR.
6. THE DISTRICT PROGRAMME OFFICER ( ESTABLISHMENT), MUZAFFARPUR, DISTT.-MUZAFFARPUR.
7. THE HEADMASTER NATIONALIZED MIDDLE SCHOOL, MANIKPUR ANCHAL- SARAIYA, DISTT. MUZAFFARPUR
8. RAM BARAN BAITHA SON OF SRI DHODHAI BAITHA RESIDENT OF VILLAGE - DATAPUR, P.O. BASANTPUR PATTI, P.S. SARAIYA, DISTRICT - MUZAFFARPUR, PRESENTLY POSTED AS AN ASSISTANT TEACHER IN NATIONALIZED MIDDLE SCHOOL, MANIKPUR, ANCHAL - SARAIYA, DISTRICT - MUZAFFARPUR .... .... Respondent/s ====================================================== with Letters Patent Appeal No.1685 of 2013 IN Civil Writ Jurisdiction Case No. 13734 of 2012 ======================================================
1. MANOJ KUMAR SON OF LATE SATYANARAYAN DUBEY, RESIDENT OF VILLAGE -KATHOLIYA, POST -BIRHIMA BAZAR BLOCK-MOTIPUR, P.S.-BARURAJ , DISTRICT -MUZAFFARPUR.
2. SHAILENDRA KUMAR, SON OF LATE YUGAL KISHORE THAKUR, RESIDENT OF VILLAGE- PTHAHIRUP POST- PATHAHI, BLOCK-MUSHARI, DISTRICT-MUZAFFARPUR.
3. HEMANT KUMAR, SON OF LATE UPENDRA JHA, RESIDENT OF VILLAGE + POST -BASANT, BLOCK -ORA, DISTRICT- MUZAFFARUR.
4. SHIV KUMAR, SON OF LATE NAND KISHORE SHARMA, RESIDENT OF VILLAGE + POST-SHIVAIPATTI, BLOCK - BAJPATTI, DISTRICT-SITAMARHI.
5. RAKESH KUMAR, SON OF LATE SHIVSHANKAR, THAKUR, RESIDENT OF VILLAGE + POST-BARRI, BLOCK BAJAPATTI, DISTRICT-SITAMARHI.
6. ASHOK KUMAR, SON OF LATE KAIL SAH, RESIDENT OF VILLAGE + POST -DUMRI, BLOCK-MEJARGANJ, DISTRICT- SITAMARHI.
7. SUSHIL SUNDRAM, SON OF LATE CHANDRASHEKHAR JHA, RESIDENT OF VILLAGE -CHAKBAJO, POST-DARGAH BELA, BLOCK -FATHEPUR, DISTRICT-VAISHALI
8. ASHOK KUMAR SINGH, SON OF ALTE SITARAM SINGH, RESIDENT OF VILLAGE -MAHDAIYAN, BLOCK-SAHEBGANJ, DISTRICT-MUZAFFARPUR.
9. REBTI RAMAN PATHAK, SON OF LATE RAMCHANDRA PATHAK, RESIDENT OF VILALGE + BHALURA, BLOCK -ORAI, DISTRICT- MUZAFFARPUR.
Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 2910. AVINASH RAJAN, SON OF SHRI JAYMANGAL PRASAD SINGH, RESIDENT OF VILLAGE -GAHILO, POST-JAITPUR, BLOCK- SARAIYA, DISTICT-MUZAFFARPUR.
11. DR ACHAL KUMAR, SON OF LATE RAJMANGAL PRASAD, RESIDENT OF MOHALLAH,- NAYATOAL, POST -HEAD POST OFFICE, BLOCK - MUSHARI, DISTRICT-MUZAFFARPUR.
12. RANVIR KUMAR SINGH, SON OF LATE RAMBRIKSH SHARMA, RESIDENT OF VILLAGE -RATNAVALI, BLOCK RUNNISAIDPUR, DISTRICT-SITAMARHI.
13. MANOJ KUMAR, SON OF LATE BABUNDAN THAKUR, RESIDENT OF VILLAGE + POST -SUBASKAISHO, BLOCK- GAYAGHAT, DISTRICT- MUZAFFARPUR.
14. ARUN KUMAR SINGH, SON OF LATE JAGBAHADUR SINGH, RESIDENT OF VILLAGE + POST -CHANDPURA, BLOCK GAYAGHAT, DISTRICT-MUZAFFARPUR.
15. CHANDRASHAIKHAR RAY, SON OF LATE BADAN RAY, RESIDENT OF VILALGE -BHAGWATPUR, POST-DHARMA, BLOCK GAYAGHAT, DISTRICT-MUZAFFARPUR.
16. RAJIV KUMAR, SON OF SHRI SHIVKANT MISHRA, RESIDENT OF VILLAGE -MANTI, POST -KANTI, BLOCK -GAYAGHAT, DISTRICT MUZAFFARPUR
17. YADVESH LAL SON OF LATE HARDEVLAL, RESIDENT OF VILLAGE JHAJHIHAT,-, POST - JANAKPUR ROAD, BLOCK - PUPRI, DISTRICT-SITAMARHI.
18. SUNIL KUMAR, SON OF LATE LAXMAN SINGH, RESIDENT OF VILLAGE - MMAGHOL, POST -MANPUR RATNAVALI, BLOCK- RUNNISAIDPUR, DISTRICT-SITAMARHI.
19. AMRENDRA KUMAR, SON OF GANESH DAS, RESIDENT OF VILLAGE + BHIVARA BHUAL, BLOCK SARAIYA, DISTRICT- MUZAFFARPUR
20. GAUTAM KUMAR, SON OF LATE RAMSRINAGAR SINGH, RESIDENT OF VILLAGE + POST -DUBIYA RAMKRISHN, BLOCK
-SARAIYA, DISTRICT-MUZAFFARPU.
21. BALRAM KUMAR, SON OF LATE NAGESHWAR PRASAD SHAHI, RESIDENT OF VILLAGE + POST -KHABRA, BLOCK- MUSHARI, DISTRICT- MUZAFFARPUR.
22. ARBIND KUMAR SON OF LATE CHANDESHWAR PRASAD RESDENT OF VILLAGE + POST -BHAKURHAR, BLOCK- BAIRAGNIYA, DISTRICT-SITAMARHI
23. PRABHUNATH SUDAMA, SON OF LATE MAHENDRA THAKUR, RESIDENT OF VILLAGE -MANIKPUR MUSHARNIYA, POST- ANDAULI, BLOCK -PARIHAR, DISTRICT-SITAMARHI.
24. GOVIND KUMAR JHA, SON OF LATE GHANSHYAM JHA, RESIDENT OF VILLAGE + BHALUAHI, BLOCK -SONBARSA, DISTRICT-SITAMARHI.
25. RAKESH KUMAR SON OF LATE RAJKISHORE TIWARI, RESIDENT OF UKHARA, POST-BHAUR GARDH, BLOCK- NANPUR, DISTRICT-SITAMARHI
26. SUDHIR KUMAR SON OF LATE RAMBALI SINGH, RESIDENT OF VILLAGE + POST BASANPATTI, BLOCK-PURANHIYA, DISTRICT-SHIVHAR
27. ARBIND KUMAR, SON OF LATE RAMANAND PRASAD, RESIDENT OF VILLAGE + POST SONAIL SUBBA, BLOCK -
Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 30SUPPI, DISTRICT-SITAMARHI
28. MANOJ KUMAR CHOUDHARY, SON OF LATE RAMCHANDRA CHOUDHARY RESIDENT OF VILLAGE + POST _AMANPUR, BLOCK -CHORAIT, DISTRICT -SITAMARHI
29. MANISH KUMAR SON OF ALTE SUESH KUMAR RAY RESIDENT OF VILLAGE -PATHRAHI, POST -SIVAIPATTI, BLOCK-BAJPATTI, DISTRICT-SITAMARHI
30. GURUSHARAN JHA, SON OF NAGENDRA JHA, RESIDENT OF VILLAGE + VISHUNDATPUR, BLOCK-MARBAT, DISTRICT- MUZAFFARPUR.
31. SHIVENDRA KUMAR, SON OF LATE SAKALDEV OJHA, RESIDENT OF VILLAGE + KHABRA, BLOCK - MUSHARI, DISTRICT-MZAFFARPUR.
.... .... APPELLANTS Versus
1. THE STATE OF BIHAR, THROUGH THE PRINCIPAL SECRETARY EDUCATION DEPARTMENT, GOVERNMETN OF BIHAR, PATNA
2. THE DIRECTOR, PRIMARY EDUCATION DEPARTMENT GOVERNMENT OF BIHAR, PATNA
3. THE REGIONAL DEPUTY DIRECTOR OF EDUCATION, PATNA
4. THE DISTRICT EDUCATION OFFICER, PATNA
5. THE DISTRICT PROGRAMME OFFICER (ESTABLISHMENT), PATNA.
6. KUMAR RAJESH PANDEY, S/O LATE KUMAR BRAJESH PANDEY AT + P.O. -GANPURA, P.S- NOOR SARAI, DISTT. NALANDA
7. MISAL KUMAR SON OF LATE MADAN AT + P.O. -BEHRANA, P.S.-BARH, DISTRICT- PATNA
8. KUMAR GARAV SON OF RAM KISHORE PRASAD AT + P.O. - DAYACHAK, P.S. -BARH, DISTRICT- PATNA
9. BRAJESH KUMAR TIWARY SON OF LATE SURENDRA TIWARY AT + P.O.-BHABSERA, P.S.-TARAI, DISTRICT- ARA
10. MRITYUNJAY KUMAR SON OF LATE YUGAL KISHOR PRASAD AT + P.O. SAKKDI, P.S. KOILBAR, DISTRICT-BHOJPUR
11. RAJIV KUMAR SINGH SON OF ALTE VISHUNDEO SINGH 1M/59 MAHATMA GANDH NAGAR, P.O. BAHADURPUR, P.S.- AGAMKUAN, DISTRICT-PATNA
12. SANTOSH KUMAR SUMAN SON OF LATE SHYAM KISHOR PRASAD VILLAGE -BARAINI PONEKPUR, P.S.-NEEMCHAK BATHANI, DISTRICT-GAYA
13. SUBODH KUMAR VARMA SON OF PASHUPATI NATH VARMA MUHALLA -THATERI BAZAR, P.O. -MAHENDRU, P.S. PIRBAHOR, DISTRICT-PATNA
14. KAUSHAL KISHOR SINGH SON OF RAM NANDAN SINGH VILL +P.O. AUTA, P.S. -HATHIDAH, DISTRICT-PATNA
15. MOSSAVVER ALAM SON OF LATE KHURSHI ALAM TARNI PRASAD LAIN, CHAMAN COLONY, PATNA -08, DISTRICT PATNA
16. SHEIKH MD. IMTEYAZ HUSSAIN SON OF LATE SHEIKH NAJMUL HASSAN AT NEW AZIMABAD COLONY, P.O.- MAHENDRU, P.S.- BAHADURPUR, PATNA -6 DISTRICT -PATNA Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 31
17. RAJMANI SON OF RAMRUP PRASAD SINGH VILL + P.O. MANJHGAIN, P.S. -HAWELI KHADAGPUR, DISTRICT-MUNGER
18. SUNIL GAWASKAR SON OF LAE LALAN PRASAD VARMA SRI NAGAR, A. G. COLONY, ASHIANA NAGAR, PATNA 25
19. PAWAN KUMAR SON OF LATE JAGAN NATH THAKUR, VILL. + P.O. GAURA, P.S. SHAHPUR, DISTRICT-BHOJPUR
20. DHARMVEER KUMAR SINGH SON OF LATE KASHI NATH SINGH AT + P.O. -BARAUNA, P.S. -FATUHA, DISTRICT-PATNA
21. ABHISHEK KUMAR SON OF LATE RAM CHANDRA PRASAD BANKIPUR GORAKH, P.S. -FATUHA, DISTRICT- PATNA
22. RAVINDRA KUMAR SON OF RAMCHANDRA PRASAD GUPTA VILL. + P.O. BIDUPUR, DISTRICT -VAISHALI
23. KUNJ BIHARI SON OF LATE SHIV NANDAN PRASAD SINGH VILLAGE -MOGLANI, P.O. -BAKARA, P.S.-BELCHI, DISRICT- PATNA
24. ALOK KUMAR SON OF LATE RAM PRIT MAHTO VILLGE - SONARU, P.S. -FATUHA, DISTRICT PATNA
25. MANOJ KUMAR SON OF BIRENDRA PRASAD SINGH VILLAGE- MEHESHPUR, DIH, P.O. -YOGIPUR, P.S. -HILSA, DISTRICT- NALANDA
26. CHANDAN SON OF R. N. THAKUR SATYADEV PLACE, HOUSE NO. 7B VIKASH NAGAR, COLONY PHASE -2 , KUMHARA, SANDALPUR ROAD, PATNA -6, DISTRICT- PATNA
27. BRAJ KISHOR MISHRA SON OF LATE DINESH CHANDRA MISHRA C-69, NEW PATRAKAR NAGAR, HANUMAN NAGAR, KANKAR, KANKARBAG, PATNA -20
28. KUMARI SUJATA D/O LATE PREM NARAYAN KUMAR PREM NIKUNJ, DUJRA CHAK, BUDHA COLONY, DISTRICT- PATNA
29. KUMARI SALONEE, D/O LATE SHIV KUMAR SRI RAM NAGAR COLONY, KUMHRARA, SANDALPUR ROAD, PATNA -6, DISTRICT- PATNA
30. RUBI KUMARI D/O LAE SACHHIDANAND SHARMA VILLAGE - NATHPUR, P.O.-SULTANPUR, P.S.-FATUHA, DISTRICT-PATNA
31. SUJIT PRATAP S/O LATE SHEOPATI NATHVARMA VILLAGE- SANDHA, P.O- BAHAPAR, P.S. -KARAIPASURAJ, DISTRICT- NALANDA
32. VIJAY KUMAR SINGH, S/O BANGALI SINGH AT + P.O. - RUKUNPUR, P.S. -FATUHA, DISTRICT -PATNA
33. ABHISHEK S/O LATE SUBHASH CHANDRA SINGH VILLAGE - DORIAPAR, P.O. -CHHATA, P.S. - MASAUTHI, DISTRICT- PATNA
34. AMIT KUMAR SINHA, S/O LATE SUCHIT NARAYAN PRASAD NEW DAMARIA, GARDANI BAGH, DISTT.- PATNA
35. MANOJ KUMAR SON OF LATE DHURUWDEO PRASAD SINGH GANDHI NAGAR, KATI FACTORY ROAD, KANKAR BAGH, PATNA -20, DISTRICT-PATNA
36. SANTOSH KUMAR SON OF LATE RAYAS PRASAD SHARMA VILLAGE - NEW RAM PUR , P.O. SHERPUR, P.S. MANER, DISTRICT-PATNA ... RESPONDENTS 2ND SET/ WRIT PETITIONERS ====================================================== with Letters Patent Appeal No.1597 of 2013 Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 32 IN Civil Writ Jurisdiction Case No. 14739 of 2012 ======================================================
1. SUNIL KUMAR SON OF SATYA NARAYAN SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP-GRADED MIDDLE SCHOOL, BABHAN BARHETA, ANCHAL - KARGAHAR, DISTRICT - ROHTAS AT SASARAM
2. KAMESHWAR KUMAR CHAUDHARY SON OF YADUBANSH CHAUDHARY PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, ARUAHI ANCHAL - KARGAHAR, DISTRICT - ROHTAS AT SASARAM
3. UPENDRA KUMAR SINGH SON OF RAMASHRIT SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL,, PIPRA KHURD ANCHAL - KARGAHAR, DISTRICT - ROHTAS AT SASARAM
4. SANJAY KUMAR PASWAN SON OF SHEO PUJAN PASWAN PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, RUPAITHA, ANCHAL - KARGAHAR, DISTRICT - ROHTAS AT SASARAM
5. JAI BAHADUR RAM SON OF KAILASH BAITHA PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP-GRADED MIDDLE SCHOOL, KURIYARI, ANCHAL - KARGAHAR, DISTRICT - ROHTAS AT SASARAM
6. PRAKASH SINGH SON OF RAM RATAN SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, SENAUR, ANCHAL - KARGAHAR, DISTRICT - ROHTAS AT SASARAM
7. NIRMAL KUMAR SON OF RAMJI CHAUDHARY PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, AKODHI, ANCHAL - KARGAHAR, DISTRICT - ROHTAS AT SASARAM
8. ANIL KUMAR SINGH SON OF JAG NARAYAN RAM PRESENTLY WORKING AS AN ASSISTANT TEACHER IN PRIMARY SCHOOL, SIRSIYAN, ANCHAL - KARGAHAR, DISTRICT - ROHTAS AT SASARAM
9. SANJAY KUMAR SON OF BAIDYANATH PRASAD PRESENTLY WORKING AS AN ASSISTANT TEACHER IN PRIMARY SCHOOL, SIRSIYAN, ANCHAL - KARGAHAR, DISTRICT - ROHTAS AT SASARAM
10. KAMLESH PRASAD SINGH SON OF DHANRAJ SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP- GRADED MIDDLE SCHOOL, BAJITPUR, ANCHAL - SANJHAULI, DISTRICT - ROHTAS AT SASARAM
11. ASHPUJAN KUMAR SINGH SON OF BISHWANATH SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN PRIMARY SCHOOL, KAUNI, ANCHAL - SANJHAULI, DISTRICT - ROHTAS AT SASARAM
12. BIJESHWAR KUMAR SINGH SON OF LALAN SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN NATIONALIZED MIDDLE SCHOOL, SIYARUA, ANCHAL - SANJHAULI, DISTRICT - ROHTAS AT SASARAM
13. BISHAMBHAR NATH KAUSHIK SON OF RADHA KRISHNA PRASAD PRESENTLY WORKING AS AN ASSISTANT TEACHER IN Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 33 GAURI SHANKAR MIDDLE SCHOOL, SANJHAULI, ANCHAL - SANJHAULI, DISTRICT - ROHTAS AT SASARAM
14. PARWEJ AKHTAR SON OF NASIR AHMAD PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP-GRADED MIDDLE SCHOOL, CHAITA ENGLISH, ANCHAL - SANJHAULI, DISTRICT - ROHTAS AT SASARAM
15. DINESHWAR PRASAD SON OF HARI SHARAN SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, BAIRI, ANCHAL - SANJHAULI, DISTRICT - ROHTAS AT SASARAM
16. UMESH KUMAR RAM SON OF BAJRANGI RAM PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP-GRADED MIDDLE SCHOOL, JIGANI, ANCHAL - SANJHAULI, DISTRICT - ROHTAS AT SASARAM
17. DHANJI RAM SON OF KHAKHNU RAM PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP-GRADED MIDDLE SCHOOL, MASONA, ANCHAL - SANJHAULI, DISTRICT - ROHTAS AT SASARAM
18. GOPAL PRASAD SON OF NAND KISHORE PRASAD PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP- GRADED MIDDLE SCHOOL, CHARGORIA, ANCHAL - NASARIGANJ, DISTRICT - ROHTAS AT SASARAM
19. MUNDRIKA UPADHYAY SON OF JAGARNATH UPADHYAY PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP- GRADED GIRLS MIDDLE SCHOOL, KHURMABAD (HINDI), ANCHAL - CHENARI, DISTRICT - ROHTAS AT SASARAM
20. SHIV SHANKAR PASWAN SON OF HALKHORI PASWAN PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, MORSARAI, ANCHAL - SHIV SAGAR, DISTRICT - ROHTAS AT SASARAM
21. KAMAL KUMAR RANJAN SON OF PRAMOD KUMAR PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, MAUDIHA, ANCHAL - DEHRI, DISTRICT - ROHTAS AT SASARAM
22. ARBIND KUMAR SON OF RAM SEWAK PRASAD PRESENTLY WORKING AS AN ASSISTANT TEACHER IN GIRLS MIDDLE SCHOOL JAMUHAR, ANCHAL - DEHRI, DISTRICT - ROHTAS AT SASARAM
23. RAJENDRA SHARMA SON OF DUDHNATH SHARMA PRESENTLY WORKING AS AN ASSISTANT TEACHER IN PRIMARY SCHOOL, PATANWA KHURD, ANCHAL - DEHRI, DISTRICT - ROHTAS AT SASARAM
24. NAND KUMAR SON OF INARMAL RAM PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, MAHURAON, ANCHAL - ROHTAS, DISTRICT - ROHTAS AT SASARAM
25. DHANANJAY SINGH SON OF VIJAY PRAKASH SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, BERKAP, ANCHAL - DEHRI, DISTRICT - ROHTAS AT SASARAM
26. NARESH PRASAD SON OF RAJENDRA PRASAD PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, SHIVGANJ, ANCHAL - DEHRI, DISTRICT - ROHTAS AT SASARAM
27. RAJESHWAR PRASAD SINGH SON OF RAM NARESH SINGH Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 34 PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, BAGHA KHOH, ANCHAL - AKODHI GOLA, DISTRICT - ROHTAS AT SASARAM
28. AKHILESHWAR KUMAR SINGH SON OF BASHISTHA NARAIN SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN PRIMARY SCHOOL, NAWAGARH, ANCHAL - DEHRI, DISTRICT - ROHTAS AT SASARAM
29. SHASHI BHUSHAN SON OF MOTI LAL MEHTA PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, NEW AREA, ANCHAL - DEHRI, DISTRICT - ROHTAS AT SASARAM
30. ANUJ KUMAR SINGH SON OF RAJENDRA PRASAD SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, BHALUAARI, ANCHAL - DEHRI, DISTRICT - ROHTAS AT SASARAM
31. RAJESH KUMAR PANDEY SON OF RAM NATH PANDEY PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, BADIHA, ANCHAL - TILAUTHU, DISTRICT - ROHTAS AT SASARAM
32. MANOJ KUMAR SON OF JIUT SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, BHARKURIYA, ANCHAL - DEHRI, DISTRICT - ROHTAS AT SASARAM
33. BINDESHWARI PAL SON OF RAM NATH BHAGAT PRESENTLY WORKING AS AN ASSISTANT TEACHER IN PRIMARY SCHOOL, MATHURI, ANCHAL - DEHRI, DISTRICT - ROHTAS AT SASARAM
34. JAI BIHARI SINGH SON OF LATE JAGDISH SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN PRIMARY SCHOOL, PITAMBARPUR, ANCHAL - DEHRI, DISTRICT - ROHTAS AT SASARAM
35. MANMOHAN PRASAD SON OF LATE MAHABIR PRASAD PRESENTLY WORKING AS AN ASSISTANT TEACHER IN NATIONALIZED MIDDLE SCHOOL, DEHRI, ANCHAL - DEHRI, DISTRICT - ROHTAS AT SASARAM
36. JAY PRAKASH KUMAR GUPTA SON OF MAHENDRA PRASAD PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, BHERIYA, ANCHAL - DEHRI, DISTRICT - ROHTAS AT SASARAM
37. MITHILESH KUMAR SINGH SON OF LATE KAMLA NARAYAN SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, SEMRA, ANCHAL - SASARAM, DISTRICT - ROHTAS AT SASARAM
38. RAVI SHANKAR RAM SON OF NARSINGH RAM PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP-GRADED MIDDLE SCHOOL, PARARI, ANCHAL - NASARIGANJ, DISTRICT - ROHTAS AT SASARAM
39. BIRENDRA KUMAR SINGH SON OF RAM ASHISH SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP- GRADED MIDDLE SCHOOL, LEORA, ANCHAL - NOKHA, DISTRICT
- ROHTAS AT SASARAM
40. ARBIND KUMAR SON OF LATE DADAN MISHRA PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, BHARKURIYA, ANCHAL - DEHRI, DISTRICT - ROHTAS AT SASARAM Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 35
41. RAVI BHUSHAN SON OF DEVENDRA KUMAR PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, HAUDIH, ANCHAL - AKODHI GOLA, DISTRICT - ROHTAS AT SASARAM
42. MD. ILIYAS ANWAR SON OF NIJAMUDDIN PRESENTLY WORKING AS AN ASSISTANT TEACHER IN NATIONALIZED GIRLS PRIMARY SCHOOL, DHARHARA, ANCHAL - AKODHI GOLA, DISTRICT - ROHTAS AT SASARAM
43. DADAN KUMAR SINGH SON OF BALDEO SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, PAKARIYA, ANCHAL - AKODHI GOLA, DISTRICT - ROHTAS AT SASARAM
44. BINOD KUMAR SINGH SON OF LALAN SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN PRIMARY SCHOOL, KARKATPUR, ANCHAL - AKODHI GOLA, DISTRICT - ROHTAS AT SASARAM
45. PRAVIN KUMAR SON OF JAGARNATH PRASAD PRESENTLY WORKING AS AN ASSISTANT TEACHER IN PRIMARY SCHOOL, AHIWARANPUR, ANCHAL - DEHRI, DISTRICT - ROHTAS AT SASARAM
46. MUNNI LAL PAL SON OF JIMEDAR BHAGAT PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, MADHURAMPUR, ANCHAL - AKODHI GOLA, DISTRICT - ROHTAS AT SASARAM
47. PARMANAND GUPTA SON OF BISHWANATH PRASAD PRESENTLY WORKING AS AN ASSISTANT TEACHER IN GIRLS PRIMARY SCHOOL, HABBUPUR, ANCHAL - AKODHI GOLA, DISTRICT - ROHTAS AT SASARAM
48. LALDEO PASWAN SON OF DAYANAND PASWAN PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, GOPIGARH, ANCHAL - AKODHI GOLA, DISTRICT - ROHTAS AT SASARAM
49. RANJAN KUMAR SON OF INDRADEO SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, GOPIGARH, ANCHAL - AKODHI GOLA, DISTRICT - ROHTAS AT SASARAM
50. RAJESH KUMAR SINGH SON OF KAMESHWAR PRASAD SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, KHELARIA, ANCHAL - BIKRAMGANJ, DISTRICT - ROHTAS AT SASARAM
51. RABINDRA PRASAD SINGH SON OF RAMASHISH SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP- GRADED MIDDLE SCHOOL, SEMARI, ANCHAL - SHIV SAGAR, DISTRICT - ROHTAS AT SASARAM
52. SHIV PARSAN SINGH SON OF RAJDEO SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP-GRADED GIRLS MIDDLE SCHOOL, RAIPUR CHORE, ANCHAL - SHIV SAGAR, DISTRICT - ROHTAS AT SASARAM
53. SATYENDRA PRASAD SON OF HIRA LAL SETH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP-GRADED MIDDLE SCHOOL, SONGAWAN, ANCHAL - SASARAM, DISTRICT - ROHTAS AT SASARAM
54. RAJESH KUMAR SON OF RAM BAHADUR PRASAD Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 36 PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP- GRADED MIDDLE SCHOOL, SARAIYA, ANCHAL - KARAKAT, DISTRICT - ROHTAS AT SASARAM
55. RAJNATH RAM SON OF BASANT MOCHI PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP-GRADED MIDDLE SCHOOL, SAMHUTA, ANCHAL - KARAKAT, DISTRICT - ROHTAS AT SASARAM
56. VIJAY BAHADUR SETH SON OF BADRI SETH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, KHARARI, ANCHAL - KARGAHAR, DISTRICT - ROHTAS AT SASARAM
57. SRI KANT SINGH SON OF SHIV BHARAT SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, UBADHI, ANCHAL - KOCHAS, DISTRICT - ROHTAS AT SASARAM
58. SANTOSH KUMAR SINGH SON OF VIJAY BAHADUR SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN RAJBANSHI GIRLS MIDDLE SCHOOL, KOCHAS, ANCHAL - KOCHAS, DISTRICT - ROHTAS AT SASARAM
59. RAJESH SHARMA SON OF KAPILDEO SHARMA PRESENTLY WORKING AS AN ASSISTANT TEACHER IN PRIMARY SCHOOL,KAUPA -2, ANCHAL - KARAKAR, DISTRICT - ROHTAS AT SASARAM
60. AJAY KUMAR SINHA SON OF KANHAIYA PRASAD SINHA PRESENTLY WORKING AS AN ASSISTANT TEACHER IN PRIMARY SCHOOL, LASKARIGANJ, ANCHAL - SASARAM, DISTRICT - ROHTAS AT SASARAM
61. BAIKUNTH RAM SON OF CHANDRADIP RAM PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL CHITAULI, ANCHAL - TILAUTHU, DISTRICT - ROHTAS AT SASARAM
62. SANTOSH KUMAR RAM SON OF LAL BIHARI RAM PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, JARAHA, ANCHAL - TILAUTHU, DISTRICT - ROHTAS AT SASARAM
63. RAM ASHISH RAM SON OF GANGA RAM PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, RAMPUR NARESH, ANCHAL - KARGAHAR, DISTRICT - ROHTAS AT SASARAM
64. MD. MUSTAKIM ANSARI SON OF MD. HANIF ANSARI PRESENTLY WORKING AS AN ASSISTANT TEACHER IN URDU PRIMARY SCHOOL, TAKIYA, ANCHAL - SASARAM, DISTRICT - ROHTAS AT SASARAM
65. BIHRAI RAM SON OF MAHADEO RAM PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, CHANDANPURA, ANCHAL - TILAUTHU, DISTRICT - ROHTAS AT SASARAM
66. SHIV NARAYAN RAM SON OF DEORAJ RAM PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, MISRA, ANCHAL - TILAUTHU, DISTRICT - ROHTAS AT SASARAM
67. KRISHNA BALLABH NARAYAN SON OF LAL MUNNI SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, BASDIHA, ANCHAL - TILAUTHU, DISTRICT - ROHTAS AT SASARAM Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 37
68. ARUN PRASAD SON OF MURLI CHAUDHARY PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOO, KERPA, ANCHAL - TILAUTHU, DISTRICT - ROHTAS AT SASARAM
69. SUNIL KUMAR SON OF AKHILESH KUMAR PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, HARNACHITI, ANCHAL - TILAUTHU, DISTRICT - ROHTAS AT SASARAM
70. SHASHI RANJAN SON OF AKHILESH KUMAR PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, BHADOKHARA, ANCHAL - TILAUTHU, DISTRICT - ROHTAS AT SASARAM
71. ASHOK KUMAR THAKUR SON OF RAMDAHIN THAKUR PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, BHADOKHARA, ANCHAL - TILAUTHU, DISTRICT - ROHTAS AT SASARAM
72. RANJEET PRASAD SON OF RAMRAJ CHAUDHARY PRESENTLY WORKING AS AN ASSISTANT TEACHER IN GIRLS MIDDLE SCHOO,TILAUTHU, ANCHAL - TILAUTHU, DISTRICT - ROHTAS AT SASARAM
73. SUNIL SONI SON OF KANHAIYA PRASAD PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL , SONAURA, ANCHAL - TILAUTHU, DISTRICT - ROHTAS AT SASARAM
74. MD. IBRAHIM SON OF MD. SHAHUBUDDIN IDRISH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, RAMDIHRA, ANCHAL - TILAUTHU, DISTRICT - ROHTAS AT SASARAM
75. MD. ASLAM ANSARI SON OF ABDUL KALAM ANSARI PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, KERPA, ANCHAL - TILAUTHU, DISTRICT - ROHTAS AT SASARAM
76. BIBHISHAN CHOUDHARY SON OF JAG NARAYAN CHOUDHARY PRESENTLY WORKING AS AN ASSISTANT TEACHER IN PRIMARY SCHOOL, PATHRA, ANCHAL - TILAUTHU, DISTRICT - ROHTAS AT SASARAM
77. MD. SHAMIM AKHTAR SON OF MD. NESAR AHMAD PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, SUPA SARAI, ANCHAL - TILAUTHU, DISTRICT - ROHTAS AT SASARAM
78. ANIL RAM SON OF MAHENDRA RAM PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, PARARIA, ANCHAL - TILAUTHU, DISTRICT - ROHTAS AT SASARAM
79. AWADHESH SINGH SON OF DEU SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, KAITHI, ANCHAL - TILAUTHU, DISTRICT - ROHTAS AT SASARAM
80. SURESH KUMAR SON OF BASANT RAM PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, CHANDANPURA, ANCHAL - TILAUTHU, DISTRICT - ROHTAS AT SASARAM
81. KAMLESH RAM SON OF BASANTRAM PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, KANCHANPUR, ANCHAL - SASARAM, DISTRICT - ROHTAS AT SASARAM Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 38
82. RAM BILASH PRASAD CHERO SON OF KULBANSH PRASAD CHERO PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP-GRADED MIDDLE SCHOOL, GOREYA, ANCHAL - SASARM, DISTRICT - ROHTAS AT SASARAM
83. NIRANTAR SINGH SON OF KANHAIYA SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP-GRADED MIDDLE SCHOOL, DAWANPUR, ANCHAL - SASARAM, DISTRICT - ROHTAS AT SASARAM
84. JAWAHAR PRASAD SON OF JANKI RAM PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP-GRADED MIDDLE SCHOOL, KHUDNU, ANCHAL - SHIV SAGAR, DISTRICT - ROHTAS AT SASARAM
85. NAND KUMAR RAVI SON OF PREM CHAND RAM PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP-GRADED MIDDLE SCHOOL, PARARI, ANCHAL - SHIV SAGAR, DISTRICT - ROHTAS AT SASARAM
86. BIPIN RANJAN SON OF SATYA NARAYAN SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP-GRADED MIDDLE SCHOOL, AKODHA, ANCHAL - SHIV SAGAR, DISTRICT - ROHTAS AT SASARAM
87. DINESH PRASAD RAVIDAS SON OF SHIV PUJAN RAM PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP- GRADED MIDDLE SCHOOL, CHAMRAHA, ANCHAL - SHIV SAGAR, DISTRICT - ROHTAS AT SASARAM
88. AMARJIT SINGH SON OF RAM RAJYA SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP-GRADED MIDDLE SCHOOL, SUKUHI, ANCHAL - SHIV SAGAR, DISTRICT - ROHTAS AT SASARAM
89. RAJNISH KUMAR PATHAK SON OF SIDHNATH PATHAK PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, SAMHUTA, ANCHAL - KARGAHAR, DISTRICT - ROHTAS AT SASARAM
90. JYOTSANA KUMARI DAUGHTER OF RAMAWATAR SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN PRIMARY SCHOOL, SARAIYA, ANCHAL - CHENARI, DISTRICT - ROHTAS AT SASARAM
91. RAKHI AGNIHOTRI DAUGHTER OF JAGANNATH RAM PRESENTLY WORKING AS AN ASSISTANT TEACHER IN PRIMARY SCHOOL, GURUDWARA, ANCHAL - DEHRI, DISTRICT - ROHTAS AT SASARAM
92. BRIJ KUMAR PRASAD SON OF LAKSHMI RAM PRESENTLY WORKING AS AN ASSISTANT TEACHER IN GIRLS PRIMARY SCHOOL, MANGITPUR, ANCHAL - NASARIGANJ, DISTRICT - ROHTAS AT SASARAM
93. SANJAY THAKUR SON OF GANESH THAKUR PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, KHAJURI, ANCHAL - ROHTAS, DISTRICT - ROHTAS AT SASARAM
94. NARENDRA KUMAR SINGH SON OF RADHA KRISHNA SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, KHAJURI, ANCHAL - ROHTAS, DISTRICT - ROHTAS AT SASARAM
95. DEOBANSH RAM SON OF RAMKESH RAM PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 39 THELABAD, ANCHAL - ROHTAS, DISTRICT - ROHTAS AT SASARAM
96. SANJAY KUMAR SON OF KAVIRAJ SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP-GRADED MIDDLE SCHOOL, KIRHI, ANCHAL - KARAKAT, DISTRICT - ROHTAS AT SASARAM
97. KHATIB AHMAD SON OF ALIMUDDIN PRESENTLY WORKING AS AN ASSISTANT TEACHER IN URDU PRIMARY SCHOOL, KAITHI, ANCHAL - SHIV SAGAR, DISTRICT - ROHTAS AT SASARAM
98. CHANDRAMAL CHAUDHARY SON OF RAM LAKHAN CHAUDHARY PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, RAIPUR CHOR, ANCHAL - SHIV SAGAR, DISTRICT - ROHTAS AT SASARAM
99. BIJENDRA KUMAR SON OF JAGDISH RAM PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, GARURA, ANCHAL - SHIV SAGAR, DISTRICT - ROHTAS AT SASARAM
100. SATYENDRA SINGH SON OF RAM PRASAD SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, BAMHAUR, ANCHAL - SHIV SAGAR, DISTRICT - ROHTAS AT SASARAM
101. AVINASH CHANDRA SON OF HARIHAR SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, MAHULI ,ANCHAL - KARGAHAR, DISTRICT - ROHTAS AT SASARAM
102. ANJANI KUMAR SON OF LATE DINESHWAR LAL PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, PIYA KALA, ANCHAL - CHENARI, DISTRICT - ROHTAS AT SASARAM
103. VIJAY KUMAR SON OF RAUSHAN RAM PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, SAMARDIHA, ANCHAL - SASARAM, DISTRICT - ROHTAS AT SASARAM
104. VINAY KUMAR SINGH SON OF RAM NARESH SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN GIRLS PRIMARY SCHOOL, TAKIYA, ANCHAL - SASARAM, DISTRICT - ROHTAS AT SASARAM
105. ASHUTOSH KUMAR SON OF RAMASHISH RAI PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP-GRADED MIDDLE SCHOOL, GOTHAR, ANCHAL - SHIV SAGAR, DISTRICT - ROHTAS AT SASARAM
106. MANOJ KUMAR SRIVASTAVA SON OF KEDAR PRASAD SRIVASTAVA PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP-GRADED MIDDLE SCHOOL, PATKHAULIA, ANCHAL - SHIV SAGAR, DISTRICT - ROHTAS AT SASARAM
107. SHAMBHU PRASAD SON OF BAIDYANATH PRASAD PRESENTLY WORKING AS AN ASSISTANT TEACHER IN PRIMARY SCHOOL, KARUP, ANCHAL - SHIV SAGAR, DISTRICT - ROHTAS AT SASARAM
108. KAMLA KUMARI DAUGHTER OF SHIV SHANKAR SAH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN GIRLS MIDDLE SCHOOL, SHIV SAGAR, ANCHAL - SHIV SAGAR, Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 40 DISTRICT - ROHTAS AT SASARAM
109. AYODHA SINGH SON OF PARMESHWAR SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP-GRADED MIDDLE SCHOOL, SHEOBAHAR, ANCHAL - SURYAPURA, DISTRICT - ROHTAS AT SASARAM
110. ASHOK KUMAR SINGH SON OF SHIV PRASAD SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL,MALUNI DHAM, ANCHAL - DINARA, DISTRICT - ROHTAS AT SASARAM
111. VIJAY BAHADUR SINGH SON OF RAMDEO SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, DHARUPUR, ANCHAL - BIKRAMGANJ, DISTRICT - ROHTAS AT SASARAM
112. RAMPATI SINGH SON OF JAGDISH PRASAD SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, DHARUPUR, ANCHAL - BIKRAMGANJ, DISTRICT - ROHTAS AT SASARAM
113. RAMJI PRASAD SON OF KESHO SAH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP-GRADED MIDDLE SCHOOL, MORAUNA, ANCHAL - BIKRAMGANJ, DISTRICT - ROHTAS AT SASARAM
114. BINOD KUMAR SINGH SON OF JAGDISH CHAUDHARY PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP- GRADED MIDDLE SCHOOL, DHEKAHI BALIRAMPUR, ANCHAL - NOKHA, DISTRICT - ROHTAS AT SASARAM
115. RITESH KUMAR RANJAN SON OF SRI YOGENDRA PRASAD PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP- GRADED GIRLS MIDDLE SCHOOL, POKHRAHA, ANCHAL - NASARIGANJ, DISTRICT - ROHTAS AT SASARAM
116. MD. MOKHTAR HUSSAIN SON OF SHAMSHUL HAQUE PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP- GRADED GIRLS MIDDLE SCHOOL, POKHRAHA, ANCHAL - NASARIGANJ, DISTRICT - ROHTAS AT SASARAM
117. GYASUDDIN ANSARI SON OF MD. SHAMSHER PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP-GRADED MIDDLE SCHOOL, NASARIGANJ, ANCHAL - NASARIGANJ, DISTRICT - ROHTAS AT SASARAM
118. BIHARI PRASAD SON OF SRI GAYA SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN NATIONALIZED GIRLS MIDDLE SCHOOL, NASARIGANJ, ANCHAL - NASARIGANJ, DISTRICT - ROHTAS AT SASARAM
119. PURNWASI CHAUDHARY SON OF SRI BIMAL CHAUDHARY PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP- GRADED MIDDLE SCHOOL, JAMALPUR, ANCHAL - NASARIGANJ, DISTRICT - ROHTAS AT SASARAM
120. NISAR AHMAD SON OF MD. MUSTAKIM ANSARI PRESENTLY WORKING AS AN ASSISTANT TEACHER IN URDU MIDDLE SCHOOL, NASARIGANJ, ANCHAL - NASARIGANJ, DISTRICT - ROHTAS AT SASARAM
121. SHAILENDRA KUMAR SINGH SON OF DUDHESHWAR NATH SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP-GRADED MIDDLE SCHOOL, PRATAPGANJ, ANCHAL - RAJPUR, DISTRICT - ROHTAS AT SASARAM Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 41
122. DHIRENDRA KUMAR PRASAD SON OF HARI RAM PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, GANGAJAL, ANCHAL -SANJHAULI, DISTRICT - ROHTAS AT SASARAM
123. MAHTAB AHMAD SON OF SAFAT AHMAD PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, GOBARDHANPUR, ANCHAL - AKODHI GOLA, DISTRICT - ROHTAS AT SASARAM
124. ANIL KUMAR MAURYA SON OF HARNANDAN PRASAD PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, PARARIA, ANCHAL -TILAUTHU, DISTRICT - ROHTAS AT SASARAM
125. PRADIP KUMAR SON OF CHUNNI LAL RAM PRESENTLY WORKING AS AN ASSISTANT TEACHER IN PRIMARY SCHOOL, GHATERUA, ANCHAL - NOKHA, DISTRICT - ROHTAS AT SASARAM
126. RAJENDRA SINGH SON OF LAL BIHARI SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN PRIMARY SCHOOL, FAJALGANJ, ANCHAL - SASARAM, DISTRICT - ROHTAS AT SASARAM
127. ARBIND PRASAD SON OF SHIV SHANKAR PRASAD PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP- GRADED MIDDLE SCHOOL, KRISHNAPUR, ANCHAL - NOKHA, DISTRICT - ROHTAS AT SASARAM
128. AMARENDRA KUMAR SINGH SON OF PARMANAND SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP- GRADED MIDDLE SCHOOL, KADWA, ANCHAL - NOKHA, DISTRICT - ROHTAS AT SASARAM
129. UMA SHANKAR SAH SON OF RAGHUBANSH SAH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, BHALUAAHI, ANCHAL - NOKHA, DISTRICT - ROHTAS AT SASARAM
130. NILAM KUMARI DAUGHTER OF BINDESHWARI SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, BHALUAAHI, ANCHAL - NOKHA, DISTRICT - ROHTAS AT SASARAM
131. SHIV KUMAR CHAUDHARY SON OF MOTI CHAUDHARY PRESENTLY WORKING AS AN ASSISTANT TEACHER IN PRIMARY SCHOOL, PIPRA, ANCHAL - NOKHA, DISTRICT - ROHTAS AT SASARAM
132. SHYAMJI SINGH SON OF DHARACHHAN SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, CHHATAUNA, ANCHAL - NOKHA, DISTRICT - ROHTAS AT SASARAM
133. JITENDRA KUMAR PASWAN SON OF BABULAL PASWAN PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, MALAHIPUR, ANCHAL - CHENARI, DISTRICT - ROHTAS AT SASARAM
134. ASHOK MISHRA SON OF SIDHNATH MISHRA PRESENTLY WORKING AS AN ASSISTANT TEACHER IN PRIMARY SCHOOL, BASANTPUR, ANCHAL - CHENARII, DISTRICT - ROHTAS AT SASARAM
135. BINOD KUMAR PASWAN SON OF HALKHORI PASWAN Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 42 PRESENTLY WORKING AS AN ASSISTANT TEACHER IN GIRLS MIDDLE SCHOOL, CHENARI, ANCHAL - CHENARI, DISTRICT - ROHTAS AT SASARAM
136. MITHILESH KUMAR SON OF RAM BHARAT SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP- GRADED MIDDLE SCHOOL, KALYANPUR, ANCHAL - KARGAHAR, DISTRICT - ROHTAS AT SASARAM
137. SURENDRA PRASAD SINGH SON OF RAM AWADH SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, KAITHI, ANCHAL - AKODHI GOLA, DISTRICT - ROHTAS AT SASARAM
138. ARUN KUMAR SON OF BHIKHARI RAM PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, SIKARIYA, ANCHAL - SASARAM, DISTRICT - ROHTAS AT SASARAM
139. SUNIL KUMAR SINGH SON OF HARI NANDAN SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, KHUDNU, ANCHAL - SASARAM, DISTRICT - ROHTAS AT SASARAM
140. ASHOK KUMAR SON OF SRI DEO NARAYAN PRASAD PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP- GRADED MIDDLE SCHOOL, POKHRAHAN, ANCHAL - NASARIGANJ, DISTRICT - ROHTAS AT SASARAM
141. MD. UZAIR AHMAD SON OF AMANAT HUSSAIN PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP-GRADED MIDDLE SCHOOL, BASDIHA (HINDI), ANCHAL - KARAKAT, DISTRICT - ROHTAS AT SASARAM
142. KUMARI UMA DAUGHTER OF DINESH KUMAR SINGH PRESENTLY WORKING AS AN ASSISTANT TEACHER IN GIRLS MIDDLE SCHOOL, SHIV SAGAR, ANCHAL - SHIV SAGAR, DISTRICT - ROHTAS AT SASARAM
143. KAMENDRA PANDIT SON OF YAMUNA PANDIT PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP-GRADED MIDDLE SCHOOL, NIRANJANPUR, ANCHAL - KARAKAT, DISTRICT - ROHTAS AT SASARAM
144. MD. JAWED ANSARI SON OF MD. IDRIS ANSARI PRESENTLY WORKING AS AN ASSISTANT TEACHER IN MIDDLE SCHOOL, DHANHARA, ANCHAL - KARAKAT, DISTRICT - ROHTAS AT SASARAM
145. BABAN PASWAN SON OF RAMASHISH PASWAN PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP-GRADED MIDDLE SCHOOL, MANAULI, ANCHAL - NASARIGANJ, DISTRICT - ROHTAS AT SASARAM
146. GOPAL BHAGAT SON OF LATE BHIKHAR BHAGAT PRESENTLY WORKING AS AN ASSISTANT TEACHER IN UP- GRADED MIDDLE SCHOOL, MAROJHIA, ANCHAL - NASARIGANJ, DISTRICT - ROHTAS AT SASARAM .... .... Appellants Versus
1. THE STATE OF BIHAR
2. THE PRINCIPAL SECRETARY, EDUCATION DEPARTMENT, GOVERNMENT OF BIHAR, PATNA Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 43
3. THE DIRECTOR, PRIMARY EDUCATION, EDUCATION DEPARTMENT, GOVERNMENT OF BIHAR, PATNA .........RESPONDENTS-RESPONDENTS
4. THE DISTRICT MAGISTRATE, ROHTAS AT SASARAM, DISTRICT
- ROHTAS AT SASARAM
5. THE DISTRICT EDUCATION OFFICER, ROHTAS AT SASARAM, DISTRICT - ROHTAS AT SASARAM
6. THE DISTRICT PROGRAM OFFICER (ESTABLISHMENT), ROHTAS AT SASARAM, DISTRICT - ROHTAS AT SASARAM
7. THE HEADMASTER NATIONALIZED MIDDLE SCHOOL, MANIKPUR ANCHAL- SARAIYA, DISTT. MUZAFFARPUR
8. RAM BARAN BAITHA SON OF SRI DHODHAI BAITHA RESIDENT OF VILLAGE - DATAPUR, P.O. BASANTPUR PATTI, P.S. SARAIYA, DISTRICT - MUZAFFARPUR, PRESENTLY POSTED AS AN ASSISTANT TEACHER IN NATIONALIZED MIDDLE SCHOOL, MANIKPUR, ANCHAL - SARAIYA, DISTRICT - MUZAFFARPUR .... .... Respondent/s ====================================================== Appearance :
(In LPA No.1459 of 2013) For the Appellant/s : Mr. Shashi Anugrah Narayan, Sr. Adv.
Mr. Raghwanand, Adv.
For the Respondent/s : Mr. Manikant Mishra, Adv. Counsel for Inatervenor : Mr. Basant Kumar Choudhary, Sr. Advocate Mr. Amrendra Kumar, Adv.
(In LPA No.1682 of 2013) For the Appellant/s : Mr. Pramod Kumar, Adv. For the Respondent/s : Mr. Manikant Mishra, GP 25 (In LPA No.1608 of 2013) For the Appellant/s : Mr. Purushottam Kumar Jha, Adv.
Mr. Avanindra Kumar Jha and Mrs. Sandhya Mishra, Advocates For the Respondent/s : Mr. Manikant Mishra, Adv.
(In LPA No.1034 of 2013) For the Appellant/s : Mr. Rajeev Kumar Verma, Sr. Adv.
Mr. Lalan Kumar, Adv.
For the State : Mr. Manikant Mishra GP 25 (In LPA No.1566 of 2013) For the Appellant/s : Mr. Manoj Kumar Manoj, Adv. For the Respondent/s : Mr. Manikant Mishra, Adv. (In LPA No.1651 of 2013) For the Appellant/s : Mr. Rajendra Prasad Singh, Sr. Adv.
Mr. Rajeev Kumar Singh, Adv.
Mr. Rama Kant Singh, Adv.
Mr. Sanjeev Nikesh, Adv.
For the Respondent/s : Mr. Manikant Mishra, Adv.
Mrs. Kumari Amrita, Adv.
(In LPA No.1652 of 2013) For the Appellant/s : Mr. Rajendra Prasad Singh, Sr. Adv.
Mr. Rajeev Kumar Singh, Adv.
Mr. Rama Kant Singh, Adv.Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 44
Mr. Sanjeev Nikesh, Adv.
For the Respondent/s : Mr. Manikant Mishra, Adv.
Mrs. Kumari Amrita, Adv.
(In LPA No.1653 of 2013) For the Appellant/s : Mr. Rajendra Prasad Singh, Sr. Adv.
Mr. Rajeev Kumar Singh, Adv.
Mr. Rama Kant Singh, Adv.
Mr. Sanjeev Nikesh, Adv.
For the Respondent/s : Mr. Manikant Mishra, Adv.
Mrs. Kumari Amrita, Adv.
(In LPA No.1654 of 2013) For the Appellant/s : Mr. Rajendra Prasad Singh, Sr. Adv.
Mr. Rajeev Kumar Singh, Adv.
Mr. Rama Kant Singh, Adv.
Mr. Sanjeev Nikesh, Adv.
For the Respondent/s : Mr. Manikant Mishra, Adv.
Mrs. Kumari Amrita, Adv.
(In LPA No.1685 of 2013) For the Appellant/s : Mr. R. N. Mukhopadhyay, Adv.
Mr. Sunil Kumar Pandey and Mr. Ashhar Mustafa, Adocates For the Respondent/s : Mr. Manikant Mishra, Adv. (In LPA No.1597 of 2013) For the Appellant/s : Mr. Shashi Bhushan Kumar Manglam, Adv.
Mr. Ravi Ranjan and Mr. Chandan, Advocates For the Respondent/s : Mr. Manikant Mishra, Advocate ====================================================== CORAM: HONOURABLE MR. JUSTICE NAVIN SINHA and HONOURABLE MR. JUSTICE VIKASH JAIN ORAL ORDER (Per: HONOURABLE MR. JUSTICE NAVIN SINHA) 5 03-01-2014 The present sets of appeals arise from order dated 30.1.2013 passed by a Learned Singh Judge in CWJC No.13734 of 2012 and analogous cases. In question is also the order dated 23.10.2013 passed by the Learned Single Judge in Civil Review No. 301 of 2013 arising out of the order passed in CWJC No.13734 of 2012.
The controversy for consideration is if the benefit for Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 45 grant of Matric trained scale from 1.10.2013 to teachers appointed as untrained, pursuant to 2010 (4) PLJR 732(Chandrakant and others vs. the State of Bihar) (DB) is available only to those appointed in 1994 and earlier or will it also be available to untrained appointees after 1994, provided they had passed the in-
service training examination till June 2005. The judgment in Chandrakant (supra) was made in rem.
The interpretation of Chandrakant (supra) by the Learned Single Judge in the orders under appeal has effect beyond the persons who may or may not have moved the Court directly. The I.A. applications filed for Leave to Appeal and also separately for condoning delay are therefore allowed in general public interest and also to prevent multiplicity of litigations on the same issue.
Since we are primarily called upon to decide if the interpretation of Chandrakant (supra) by the Learned Single Judge is correct or not, it is not considered necessary to burden the present order with the facts all over again except to the extent relevant for the present discussion.
The issue relates to grant of Matric trained pay scale to untrained teachers appointed under the Bihar Elementary Schools Teachers Appointment Rules, 1991 (hereinafter referred to as 'the Rules'). In 2001 (4) PLJR 286 (Shivashankar Prasad Vs. State of Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 46 Bihar) it was noticed that pursuant to advertisement dated 8.10.1991, appointments were made in 1994-95 followed by later advertisements and further appointments in later years. In Chandrakant (supra), the appellants constituted a class of persons appointed in untrained capacity whose training examination had not been held within the time frame. The appellants were appointed in variant years from 1994 onwards including compassionate appointees. It was observed as follows :-
"30. Coming to the last issue, we find merit in the submission advanced on behalf of the appellants that due to inability of the State Government to hold the required examination within a reasonable time, the appellants who were successful, have suffered undue hardship. In that view of the matter, when the examination could not be held within two years in spite of directions of the Apex Court and even later, as per directions of this Court, we are of the view, that the State Government which has the necessary powers, must take steps to relax Rule 11 of the Rules as a one time measure within a reasonable time and take a prompt decision to grant matric trained scale to the teachers who have passed the in-service training examination in June, 2005 from any date which may be found suitable and reasonable so as not to affect such teachers adversely for the unusual delay in holding the training examination. It would be reasonable and appropriate to grant matric trained scale to such teachers as indicated above from any reasonable date, may be from the date when the period of two years fixed by the Apex Court for completing the training of such teachers expired without compliance or even from 01.10.2013, i.e. when actual payment in Matric trained scale was stopped. Keeping in view the requirements of Article 14 of the Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 47 Constitution benefit of advancing the date for grant of Matric trained scale, as indicated above will also be made available to such teachers who may pass the training examination in the second attempt. For them the date will vary but benefit should be on same lines as given to those who have passed in the first attempt. (emphasis added by us)
32....... It is made clear that this order shall be applied by the respondents in case of appellants as well as all other similarly situated teachers appointed as untrained teachers after coming into force of 1991 Rules."
The Division Bench in Chandrakant (supra) unequivocally made the order applicable to all untrained teachers appointed after coming into force of the Rules, but limited applicability of its order to those who had passed the in-service training examination in June 2005. Those who passed the in-service training examination in the second attempt were also entitled to the benefit from the actual date of passing. By the subsequent order dated 8.8.2012 the Division Bench did not modify this classification but only clarified that the cut-off date for grant of the benefit of trained scale was for the respondents to decide but keeping in mind that seniority was not affected by fixing dates for grant of Matric trained scale.
After Chandrakant (supra) the respondents issued notifications dated 29.7.2011 and 10.2.2012. Cumulatively the benefit of Matric trained scale from 1.10.2003 was extended by Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 48 one time relaxation of Rule 11, to persons appointed not only in 1994 but also to those appointed till the year 2000 but who had cleared the in-service training examination in June, 2005, or from the relevant date for those who passed in the second attempt.
In the present set of appeals we are not concerned with the issue of seniority after grant of Matric trained scale as that was not the subject matter of controversy before the Learned Single Judge.
Any grievance in that regard has therefore to be the subject matter of a separate proceeding. The solitary issue for us to consider is whether the interpretation by the Learned Single Judge that the benefit of Chandrakant (supra) was available exclusively to persons appointed as untrained in 1994 or earlier excluding subsequent appointees till 2000 or later is correct or not.
The fact that Chandrakant (supra) itself contained appellants appointed after 1994 till 2000 was not adequately brought to the attention of the Learned Single Judge and remained in the realm of speculation apparent from the discussion in the orders under appeal. Likewise the classification in Chandrakant (supra) that it covered persons whose examination had not been conducted despite orders of the Supreme Court and even later as per directions of this Court and that it covered all appointments under the Rules subject to passing the in-service training Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 49 examination in June 2005 was again not adequately brought to the attention of the Learned Single Judge. All persons appointed under the 1991 Rules irrespective of the date of appointment but who had cleared the inservice training examination till June, 2005 or later in the second attempt constituted a class. Irrespective of the date of appointment, those who had not cleared the in-service examination till June, 2005 constituted a separate class, excluding those who passed in the second attempt after June 2005..
LPA No. 1459 of 2013, LPA No. 1566 of 2013, LPA No. 1597 of 2013, LPA No. 1608 of 2013, LPA Nos. 1651-54 of 2013, LPA No. 1682 of 2013 and LPA No. 1685 of 2013 belong to the first category. LPA No. 1034 of 2013 belongs to the second category.
The respondents rightly in correct appreciation of Chandrakant (supra) issued orders on 29.7.2011 and 10.2.2012 cumulatively making it applicable to all teachers appointed under the Rules as untrained irrespective of the date of appointment, but restricted the benefit to those who had cleared the in-service training examination by June, 2005 or from the actual date of passing in second attempt.
A controversy was then created where non existed, abetted by lack of proper assistance compounded by an ambivalent Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 50 counter affidavit by the State officials. It generated wholly unnecessary and avoidable litigation. In CWJC 13734 of 2012 the petitioners consisted of the second category. Though appointed under the Rules about the same time as the persons in the first category they passed in-service training examination after June 2005 (not inclusive of those who passed in the second attempt).
The counter affidavit was extremely casual in nature bordering on irresponsibility lacking in proper assistance to the Court. It asserted that the benefit of Chandrakant (supra) was available to persons appointed in 1994 only without bothering to verify the fact that the appellants in Chandrakant (supra) consisted not only of persons appointed in 1994 but also till 2000.
Chandrakant (supra) is stated to have attained finality questioned by none. The benefit of one time relaxation under it is available only to those who fall within the classification made in it as discussed above. The benefit is not available under it to the second category who may have been appointed upto the year 2000 but who passed the in-service training examination after June 2005. In LPA No. 1034 of 2013, the pleading at paragraph 18 contended that similar benefit of one time relaxation of the Rule must be extended to the second category also. But, the matter appears to have proceeded on a different discussion and that issue Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 51 was left undecided.
The Civil review applications giving rise to some of the appeals were preferred by persons in the first category benefited by Chandrakant (supra) who now stood to be deprived of the same by reason of the interpretation of Chandrakant (supra) by the Learned Single Judge.
In 2012 (4) PLJR 586 (Rahul Kumar vs. State of Bihar) (SJ), authored by one of us (Navin Sinha J.) the petitioners were appointed in 2001, but had cleared the training examination after June, 2005 falling in the second category outside the classification of Chandrakant (supra). No law was laid down in Rahul Kumar (supra) that the benefit was available only to 1994 appointees.
LPA No. 1459 of 2013, LPA No. 1566 of 2013, LPA No. 1597 of 2013, LPA No. 1608 of 2013, LPA Nos. 1651-54 of 2013, LPA No. 1682 of 2013 and LPA No. 1685 of 2013 belonging to the first category are allowed. The State Government shall now take necessary corrective actions in accordance with law and the present order with regard to these appellants and others similarly situated within a maximum period of eight weeks from the date of receipt and or presentation of a copy of the order.
Learned Counsel for the appellants in LPA No. 1034 of 2013 submits that the matter may be remitted to the Learned Patna High Court LPA No.1459 of 2013 (5) dt.03-01-2014 52 Single Judge for enabling the petitioners to press parity in treatment by similar one time relaxation of Rule as in Chandrakant (supra). In the facts and circumstances of the case, we consider it proper to allow the prayer. The order in CWJC 13734 of 2012 is set aside and the writ petition is remitted to the Learned Single Judge for fresh adjudication. LPA No. 1034 of 2013 is allowed to the extent indicated.
(Navin Sinha, J)
Chandran (Vikash Jain, J)