Gujarat High Court
Satellite Television Asian Region ... vs Kunvar Ajay Foods Pvt. Ltd on 17 November, 2014
Author: Harsha Devani
Bench: Harsha Devani
C/SCA/14163/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 14163 of 2014
With
SPECIAL CIVIL APPLICATION NO. 14164 of 2014
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SATELLITE TELEVISION ASIAN REGION LIMITED & 1....Petitioner(s)
Versus
KUNVAR AJAY FOODS PVT. LTD.....Respondent(s)
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Appearance:
MR. PANAM C SONI, ADVOCATE for the Petitioner(s) No. 1 - 2
NOTICE UNSERVED for the Respondent(s) No. 1
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CORAM: HONOURABLE MS.JUSTICE HARSHA DEVANI
Date : 17/11/2014
COMMON ORAL ORDER
The learned advocate for the petitioners in each of the petitions to furnish fresh and correct address of the unserved respondent. Upon such address being furnished, fresh notice be issued to the unserved respondent returnable on 22 nd December, 2014.
(HARSHA DEVANI, J.) zgs Page 1 of 1