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Gujarat High Court

Satellite Television Asian Region ... vs Kunvar Ajay Foods Pvt. Ltd on 17 November, 2014

Author: Harsha Devani

Bench: Harsha Devani

           C/SCA/14163/2014                               ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              SPECIAL CIVIL APPLICATION NO. 14163 of 2014
                                     With
              SPECIAL CIVIL APPLICATION NO. 14164 of 2014
================================================================
      SATELLITE TELEVISION ASIAN REGION LIMITED & 1....Petitioner(s)
                                Versus
             KUNVAR AJAY FOODS PVT. LTD.....Respondent(s)
================================================================
Appearance:
MR. PANAM C SONI, ADVOCATE for the Petitioner(s) No. 1 - 2
NOTICE UNSERVED for the Respondent(s) No. 1
================================================================

           CORAM: HONOURABLE MS.JUSTICE HARSHA DEVANI

                                Date : 17/11/2014


                              COMMON ORAL ORDER

The learned advocate for the petitioners in each of the petitions to furnish fresh and correct address of the unserved respondent. Upon such address being furnished, fresh notice be issued to the unserved respondent returnable on 22 nd December, 2014.

(HARSHA DEVANI, J.) zgs Page 1 of 1