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Patna High Court - Orders

Madan Karndeo @ Manan Singh Ka vs United India Insurance Compane on 6 January, 2011

Author: Anjana Prakash

Bench: Anjana Prakash

             IN THE HIGH COURT OF JUDICATURE AT PATNA
                           MA No.446 of 2010
            MADAN KARNDEO @ MANAN SINGH KARNDEO & ANR.
                                 Versus
                 UNITED INDIA INSURANCE COMPANY LTD.
                                -----------

04.    06.01.2011

Two weeks' time is allowed to remove the defect as pointed out by the Office, failing which the application shall stand dismissed without further reference to Bench.

(Anjana Prakash, J.) Vikash/-