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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(3) in Housing Board, Haryana (Execution of Agreement) Rules, 1975

(3)In inviting tenders and entering into contracts for the execution of its work the Board shall follow the principles laid down in Appendix to these rules.Form F[See rule 4(2)]Housing Board, Haryana---------------------------------DivisionDistrict-------------------------------Sub-DivisionPercentage Rate Tender and Contract For Works-------------------------------------------------------------------------General Rules and Directions for the Guidance of Contractors