Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 190 in Kerala Factories Rules, 1957 190. Means of escape. - Adequate means of escape from rooms or building in the event of leakage of a corrosive liquid shall be provided and maintained.
