Section 7(i) in Travancore-Cochin Medical Practitioners Act, 1953
(i)if having been elected under clause (b) of sub-section (4) of Section 3 he ceases to be a member of the teaching staff of the Ayurveda College. Trivandrum or of the Ayurveda Bhushana Section of the Sanskrit College. Tripunithura or of the Madhava Ayurveda College. Emakulam:
