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[Cites 0, Cited by 0] [Section 4(7)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(7)(b) in The M.P. State Aid to Industries Rules, 1959

(b)Details relating to matters decided by the Chairman by circulation of papers under sub-rule (1) shall be recorded by the Secretary over the Chairman’s signature in the minutes book.