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[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

State of West Bengal - Subsection

Section 88(2)(h) in The West Bengal Municipal Elections Act, 1994

(h)the safe custody of ballot boxes, voting machines, ballot papers and other election papers, the period for which such papers shall be preserved and the inspection and production of such papers;