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[Cites 0, Cited by 0] [Section 31] [Entire Act]

NCT Delhi - Subsection

Section 31(5) in The Delhi Fish, Poultry and Egg Marketing Committee Bye-Laws, 2001

(5)All licensed commission agents shall have their weighing machines, their weights and measures at their shops in the notified yard/sub-yard and weighment and measurement of the produce shall be done within the yard and at the respective shops of the commission agents during the trading hours prescribed by the Committee.