Section 8(2)(a) in The M.P. Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Niyam, 1976

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

(a)within ninety days of the close of the year, where such dealer has only one place of business in the State; and

Legal Document View