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Patna High Court - Orders

Mahnar Infratech Pvt. Ltd. vs The Union Of India & Ors on 29 May, 2014

Author: Samarendra Pratap Singh

Bench: Samarendra Pratap Singh

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Civil Writ Jurisdiction Case No.9372 of 2014
                   ======================================================
                   Mahnar Infratech Pvt. Ltd.
                                                                        .... .... Petitioner.
                                                   Versus
                   The Union of India & Ors
                                                                      .... .... Respondents
                   ======================================================
                   CORAM: HONOURABLE MR. JUSTICE SAMARENDRA
                   PRATAP SINGH
                   ORAL ORDER

2     29-05-2014

Let the name of counsel for the Railway appears in the daily cause list.

Put up this case on 02.06.2014 under the same heading.

Any subsequent development would be subject to the result of this writ application.

(Samarendra Pratap Singh, J.) Uday/-