Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 195] [Entire Act] State of Uttar Pradesh - Subsection Section 195(b) in The U.P. Zamindari Abolition and Land Reforms Act, 1950 (b)the land is vested in the [Gaon Sabha] [Substituted by U.P. Act No. 33 of 1961.] under Section 117; or