Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in The Special Economic Zone Authority Rules, 2009 4. Conveyance and allowances of the nominated members. - The nominated members shall not be eligible for any conveyance or allowances for attending the meetings of the Authority.
