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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(4)(iv) in Tamil Nadu Co-Operative Handloom Weavers family pension scheme, 1991

(iv)The Government shall place the audited accounts and audit report on the table of the Legislature within a reasonable time.