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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The Customs, Central Excise Duties and Service Tax Drawback Rules, 1995

(2)Save as expressly provided otherwise, these rules shall come into force on the date of their publication in the Official Gazette.
Additional Information6
(Short title and commencement has been substituted vide Notification No. 80/2006 - Customs (N.T.) dated 13/07/2006)(Short title and commencement has been substituted vide Notification No. 10/2006 - Customs (N.T.) dated 15/02/2006)(Short title and commencement has been substituted vide Notification No. 14/2004 - Customs (N.T.) dated 06/02/2004)(Short title and commencement has been substituted vide Notification No. 20/2003 - Customs (N.T.) dated 03/03/2003)(Short title and commencement has been substituted vide Notification No. 19/2003 - Customs (N.T.) dated 03/03/2003)