Allahabad High Court
Sub Distt. Magistrate, Misrikh, ... vs Sawal Singh Thru Guardian Jagat Pal ... on 20 July, 2010
Author: Yogesh Chandra Gupta
Bench: Yogesh Chandra Gupta
Court No. - 9 Case :- FIRST APPEAL FROM ORDER No. - 30 of 2003 Petitioner :- Sub Distt. Magistrate, Misrikh, Sitapur & Anr. Respondent :- Sawal Singh Thru Guardian J agat Pal Singh Petitioner Counsel :- Standing Counsel Respondent Counsel :- J aspreet Singh Hon'ble Yogesh Chandra Gupta,J.
As prayed by learned counsel for the appellant, list in the next cause list.
Order Date :- 20.7.2010 NS