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[Cites 0, Cited by 0] [Section 7A] [Entire Act]

NCT Delhi - Subsection

Section 7A(1) in Delhi Motor Vehicles Rules, 1993

(1)Every holder of a permit shall furnish within ten days of receipt of the permit, a list of drivers who are engaged by him together with their photographs of passport size and such other particulars as the Commissioner may by order specify to establish the identity of such persons to the Secretary, State Transport Authority, Delhi.