Section 13(2)(g) in The Income Tax Act, 1961

[Cites 0, Cited by 47] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(g) in The Income Tax Act, 1961

(g)[ if any income or property of the trust or institution is diverted during the previous year in favour of any person referred to in sub-section (3): [ Substituted by Act 16 of 1972, Section 7, for Clause (g) (w.e.f. 1.4.1973).]

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Union of India - Subsection

Section 13(2)(g) in The Income Tax Act, 1961