Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of Tamilnadu - Subsection Section 90(3) in The Tamil Nadu Cinemas (Regulation) Rules, 1957 (3)Whenever any illuminant other than electricity is used for the lantern, its use and the apparatus for its production shall be subject to the approval of licensing authority.
