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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Telangana - Subsection

Section 45(1)(e) in Telangana District Boards Act, 1955

(e)discharge such other functions and exercise such other powers as may be imposed or conferred upon him by this Act or any other law or by any rules or bye-laws made under this Act or any other law.