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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(2) in Multi-Storeyed and Public Buildings Rules, 1973

(2)Open spaces for amenity. - Where the building proposed is a residential building for accommodating multi-family dwelling, there shall be also provided in the site a common amenity open space. The extent of this additional open space shall be 10 per cent of the site area.