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State of Odisha - Section

Section 66 in The Orissa Homoeopathic Regulations, 1972

66.

No candidate will be allowed by the Presiding Officer to leave the examination hall until an hour has elapsed from the time of commencement of the examination, nor until he has finally given up his answer book; provided that in case of urgent necessity a candidate may, with the special permission of the Presiding Officer, temporarily leave the examination hall, but during his stay outside he must be under the surveillance of a thoroughly trustworthy person to be deputed for that purpose by the Presiding Officer.