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State of Madhya Pradesh - Section

Section 57 in The M.P. Irrigation Rules, 1974

57.

Full tank level stones of the submerged tank shall be fixed at the site and marked on the village map in triplicate showing the position of the stones fixed and the area benefited thereby. A list of such areas shall be prepared in triplicate showing survey numbers, area, name of permanent holders etc. and kept in the record duly signed by the Executive Engineer. This will be taken as authentic record for further reference.